High Courts30 Jul 1912
B. Veeramma Vs G. Chenna Reddi and Others
Madras High Court · (1914) ILR (Mad) 440
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,011 of 5,226
High Courts30 Jul 1912
Bana Veeramma Vs Gungala Chinna Reddy and Others
Madras High Court · (1912) 23 MLJ 443
Evidence Act, 1872 — Section 107, 108
High Courts30 Jul 1912
Band Veeramma Vs Gangala Chinna Reddi and Others
Madras High Court · 16 Ind. Cas. 43
Evidence Act, 1872 — Section 107, 108
High Courts29 Jul 1912
In Re: Angamuthu Vanathrian
Madras High Court · 16 Ind. Cas. 522 : (1912) 23 MLJ 732
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts28 Jul 1912
K.R. Manicka Mudaliar Vs T. Chinnappa Mudaliyar and Eleven Ors.
Madras High Court · (1913) ILR (Mad) 557
High Courts26 Jul 1912
Kandasami Pillai Vs Nagalinga Pillai and Others
Madras High Court · (1913) ILR (Mad) 564
High Courts26 Jul 1912
Gazzala Veerayya minor by Mother and Next Friend, Narakka Vs Gazzala Ganamma and Another
Madras High Court · 16 Ind. Cas. 839
Limitation Act, 1963 — Article 125
High Courts26 Jul 1912
G. Veerayya (by mother and next friend Narakka) Vs G. Gangamma
Madras High Court · (1913) ILR (Mad) 570
High Courts26 Jul 1912
Gazzala Veerayya, minor by mother and next friend Narakka Vs Gazzala Ganamma and Another
Madras High Court · (1912) 23 MLJ 269
Limitation Act, 1963 — Article 125, 6
High Courts26 Jul 1912
Chintala Raghava Reddy and Another Vs Chintala Krishna Reddy
Madras High Court · (1912) 23 MLJ 193
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts26 Jul 1912
Kandasami Pillai Vs Rangasami Nainar (died) and Others
Madras High Court · (1912) 23 MLJ 301
High Courts26 Jul 1912
B. Madhavaiya Chetty Vs B. Damodaram Chetty and Others
Madras High Court · 17 Ind. Cas. 347
High Courts26 Jul 1912
Sheik Farid Saheb Vs Kulasam Beebi and Others
Madras High Court · 16 Ind. Cas. 688
High Courts25 Jul 1912
Ranganatha Pillay Vs Paripurnam
Madras High Court · 16 Ind. Cas. 217
Transfer of Property Act, 1882 — Section 72
High Courts25 Jul 1912
Sakkarai Ambalagaran Vs Sundilapathi alias Subramanya Chetty
Madras High Court · 16 Ind. Cas. 236
Limitation Act, 1963 — Article 147
High Courts25 Jul 1912
Habib Mahomed Marakayar Vs Muthu Velan and Others
Madras High Court · 16 Ind. Cas. 439
High Courts24 Jul 1912
Meera Kasim Rowther and Others Vs G.F.F. Foulkes by his Agent, E.S.B. Stevenson
Madras High Court · (1914) ILR (Mad) 432
High Courts24 Jul 1912
Chidambaram Chettyar Vs Subbaragava Sastri and Others
Madras High Court · 16 Ind. Cas. 207
Transfer of Property Act, 1882 — Section 59
High Courts24 Jul 1912
Kandaswmy Pillay Vs Rangaswamy Nainar and Others
Madras High Court · 16 Ind. Cas. 30