High Courts24 Jul 1912
Gudimetla Venkatarazu Vs Bollozu Kotayya
Madras High Court · (1912) 23 MLJ 223
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,012 of 5,226
High Courts24 Jul 1912
Mura Kasim Rowther and Others Vs G.F.F. Foul Kes by his agent E.S.B. Stevenson
Madras High Court · (1912) 23 MLJ 352
High Courts24 Jul 1912
The Secretary of State for India in Council Vs Ikurti Subrayudu and Others
Madras High Court · 16 Ind. Cas. 18
Pensions Act, 1871 — Section 4
High Courts24 Jul 1912
Mura Kassim Rowther and Others Vs G.F.F. Foulkes by his Agent E.S.B. Stevenson
Madras High Court · 16 Ind. Cas. 220
High Courts23 Jul 1912
Karani Manika Mudaliar Vs T. Chinnappa Mudaliar and Others
Madras High Court · 16 Ind. Cas. 1002
High Courts23 Jul 1912
Thekkian Rangacharlu Chettyar Vs Muthukarnapan Kothan and Others
Madras High Court · 16 Ind. Cas. 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts23 Jul 1912
The Official Assignee of Madras Vs T.C. Ramaswamy Iyengar and Another
Madras High Court · (1912) 23 MLJ 726
High Courts23 Jul 1912
Karani R. Manika Mudaliar Vs T. Chinnappa Mudaliar and Others
Madras High Court · (1913) ILR (Mad) 557 : (1913) 24 MLJ 641
High Courts23 Jul 1912
The Official Assignee of Madras Vs T.C. Ramasamy Iyengar and Others
Madras High Court · 17 Ind. Cas. 342
Transfer of Property Act, 1882 — Section 53
High Courts23 Jul 1912
Maliya Kalakath Bava Vs W.C. Pathuma and Others
Madras High Court · 16 Ind. Cas. 689
High Courts23 Jul 1912
Polireddi Chinnamma and Others Vs Maganti Venkatramaya and Others
Madras High Court · 16 Ind. Cas. 60
High Courts22 Jul 1912
Kumaraswami Chettty Vs Kamakshi Ammal and Others
Madras High Court · (1912) 23 MLJ 187
High Courts22 Jul 1912
Kumarasawmy Chetty Vs Kamakshi Ammal and Others
Madras High Court · 16 Ind. Cas. 843
High Courts19 Jul 1912
Ponnambala Chetti Vs Muthusami Pillal and Others
Madras High Court · (1912) 23 MLJ 284
Transfer of Property Act, 1882 — Section 85
High Courts19 Jul 1912
Ponnambala Chetti Vs Muthusami Pillai and Others
Madras High Court · 17 Ind. Cas. 291
Transfer of Property Act, 1882 — Section 58
High Courts19 Jul 1912
Karayar Condy Puthupurayil Cheria Chirikandan and Others Vs Aylliath Kushikath Krishna Nambiar and Others
Madras High Court · (1914) 27 MLJ 690
High Courts19 Jul 1912
Thirumathur alias Kuruvayur Manakal Kandan Paramesvaran Nambudripad and Another Vs Swaminatha Pattar Karujakar and Others
Madras High Court · 16 Ind. Cas. 184
Transfer of Property Act, 1882 — Section 76
High Courts19 Jul 1912
Karyan Kandy Pattupurail Cheria Chirikandan and Others Vs Aylliath Kushitath Krishnan Nambiar and Others
Madras High Court · 16 Ind. Cas. 391
High Courts18 Jul 1912
Pecheti Swamigadu and Another Vs Yerrapragada Ayapparasu and Another
Madras High Court · 16 Ind. Cas. 815
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Abdul Raihman and Others
Madras High Court · 16 Ind. Cas. 6
Tamil Nadu Forest Act, 1882 — Section 66