High Courts18 Jul 1912
V.A. Istoop Vs K. Ayappen and Others
Madras High Court · 16 Ind. Cas. 435
Transfer of Property Act, 1882 — Section 91
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,013 of 5,226
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Kalekhan and Another
Madras High Court · (1914) ILR (Mad) 113 : 16 Ind. Cas. 947
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Abdul Rahiman and Others
Madras High Court · (1913) 24 MLJ 426
Tamil Nadu Forest Act, 1882 — Section 66
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Kalikhan and Another
Madras High Court · (1912) 23 MLJ 181
High Courts17 Jul 1912
Alwar Chetty Vs Poovala Vardappa Naicker and Others
Madras High Court · 16 Ind. Cas. 387
High Courts17 Jul 1912
Chirukala Nagalakshmamma Vs Visvanadha Sastri and Others
Madras High Court · (1912) 23 MLJ 289
High Courts17 Jul 1912
Chirukulu Nagalakshmamma Vs Chirukula Visvanatha Sastri and Others
Madras High Court · 16 Ind. Cas. 389
High Courts17 Jul 1912
Gopalasami Vastad Vs Govindasami Vastad and Others
Madras High Court · 17 Ind. Cas. 434
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts17 Jul 1912
Kandhanath alias Karuthadath alias Parakkatilath and Manager, Narayan Nambudri Vs Chemboli Valia Veetil and Manager, Narayan Nair and Others
Madras High Court · 16 Ind. Cas. 375
High Courts16 Jul 1912
Vadivelam Pillai Vs Natesam Pillai and Another
Madras High Court · (1914) ILR (Mad) 435
High Courts16 Jul 1912
Muthala Kandi Katturi Koya Molla Vs Palli Veetil Abu Baker
Madras High Court · 17 Ind. Cas. 386
High Courts16 Jul 1912
Muthusawmi Gownden Vs Ethirajulu Naidu and Another
Madras High Court · 16 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts15 Jul 1912
Kambai Naidu and Others Vs Sankarammal and Others
Madras High Court · 16 Ind. Cas. 224
Succession Certificate Act, 1889 — Section 4
High Courts15 Jul 1912
Sri Rajah Bonunadevara Venkata Narasimha Naidu Bahadur, Zamindar Garu Vs Samanedam Ramamma and Others
Madras High Court · 16 Ind. Cas. 208
High Courts03 May 1912
Sawminatha Thevan Vs Emperor
Madras High Court · 14 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 211
High Courts03 May 1912
Appu Pillay and Others Vs Perumal Pillay
Madras High Court · 16 Ind. Cas. 630 : (1912) 23 MLJ 118
High Courts03 May 1912
Vaithilingam Mudali Vs Murugaian alias Natesa Mudali (Represented by Anjali Anni, Guardian at litem)
Madras High Court · (1914) ILR (Mad) 529
High Courts03 May 1912
Vathiar Ramanuja Aiyangar and Others Vs P.R. Aiyanachariar and Others
Madras High Court · 17 Ind. Cas. 219 : (1912) 23 MLJ 316