High Courts30 Apr 1912
Thandan Valappil Easuf's son, Hyderman Kutti and Another Vs Kotuseri Valappil Koya's Son, Syed Ali and Another Chidambaram Pillay alias Subbayan Pillay Vs Kadersa Rowther and Others
Madras High Court · 15 Ind. Cas. 576
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,015 of 5,226
High Courts30 Apr 1912
Sri Abhinana Purna Priya Vedagi Bhaskar Thirumal Rao Saheb Vs Arni Rangasawmy Rao Saheb
Madras High Court · 15 Ind. Cas. 412
High Courts30 Apr 1912
Arunachellam Pillay Vs Vellaya Pillay and Others
Madras High Court · 15 Ind. Cas. 461
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts30 Apr 1912
Arunachalam Pillai Minor by father and guardian Vadivelu Pillai and Another Vs Vellaya Pillai and Another
Madras High Court · (1912) 23 MLJ 719
High Courts30 Apr 1912
Ayderman Kutti and Another Vs Syed Ali and Another R. Chidambaram Pillai alias Subbayyan Pillai Vs S. Kadersa Rowther and Others
Madras High Court · (1914) ILR (Mad) 514
High Courts30 Apr 1912
Bhimaraja Venkateswarulu Vs Moova Bapulu
Madras High Court · 15 Ind. Cas. 320
Penal Code, 1860 (IPC) — Section 211
High Courts30 Apr 1912
Puthenpurayil Amman Paruykyi and Others Vs Mangalaseri Pullikandi Pakram Haji
Madras High Court · (1913) ILR (Mad) 493 : 15 Ind. Cas. 262
Transfer of Property Act, 1882 — Section 100, 82
High Courts29 Apr 1912
Govinda Nadan and Others Vs Vasudeva Nadan and Others
Madras High Court · 16 Ind. Cas. 385
High Courts29 Apr 1912
M. Maniyam Pattar and Others Vs K. Lakshmana Nattama Karan and Others and E. Maniyam and Others
Madras High Court · 15 Ind. Cas. 52
High Courts29 Apr 1912
Kandasawmy Mudali and Another Vs Sengoda Mudali
Madras High Court · 16 Ind. Cas. 546
High Courts29 Apr 1912
Syed Abbas Ali Saheb Vs Kaliki Runga Reddi
Madras High Court · 16 Ind. Cas. 382
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts26 Apr 1912
V. Srinivasa Varadachariar Vs Sami Reddi and Others
Madras High Court · 16 Ind. Cas. 458 : (1912) 23 MLJ 161
High Courts26 Apr 1912
Ambalavana Chetty and Another Vs Singaravelu Odayar and Others
Madras High Court · 15 Ind. Cas. 146
Specific Relief Act, 1877 — Section 9
High Courts26 Apr 1912
K.A. Veeraraghava Thatha Chariar and Others Vs T. Srinivasa Thatha Chariar and Others
Madras High Court · (1912) 23 MLJ 134
High Courts26 Apr 1912
Ravula Vengala Reddi, having died, his heir and Widow, Ravula Vengamma Vs The Secretary of State for India in Council
Madras High Court · (1923) ILR (Mad) 502 : 15 Ind. Cas. 328
Madras Revenue Recovery Act, 1864 — Section 59
High Courts26 Apr 1912
Surey Kondareddi and Others Vs Emperor
Madras High Court · 15 Ind. Cas. 493
Criminal Procedure Code, 1898 (CrPC) — Section 342, 343, 94
High Courts25 Apr 1912
M. Chengiah Vs Rajah of Kalahasti and Others
Madras High Court · (1913) 24 MLJ 263