High Courts25 Apr 1912
Muthu K.R.V. Alagappa Chetty Vs Dasapa Chettiar and Others
Madras High Court · (1913) 24 MLJ 293
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,016 of 5,226
High Courts25 Apr 1912
Ettakkamana Manholi Govindan Nair Vs Amaya Mangalath Puthia Veetil Govindan Nair and Others
Madras High Court · 15 Ind. Cas. 103
High Courts25 Apr 1912
Veluchoori Parasanna and Others Vs Veluchuri Somu Naidu
Madras High Court · 15 Ind. Cas. 330
High Courts24 Apr 1912
Pallagani Sreeramulu Vs Raja Venkata Rangayya Appa Row Bahadur Garu
Madras High Court · (1912) 23 MLJ 241
High Courts24 Apr 1912
Bijjukallu Papakka and Others Vs Yeddcula Rosi Reddi
Madras High Court · 15 Ind. Cas. 282
Evidence Act, 1872 — Section 92
High Courts24 Apr 1912
Matilda Fernandez Bai and Others Vs Alex Pinto
Madras High Court · 15 Ind. Cas. 278
Easements Act, 1882 — Section 15
High Courts23 Apr 1912
Soma Ballachariar and Others Vs Thiruvenkatachariar and Others
Madras High Court · 15 Ind. Cas. 409
High Courts23 Apr 1912
Vemusami Gavaramma and Another Vs Chilukuri Pitohamma
Madras High Court · 15 Ind. Cas. 573
High Courts23 Apr 1912
Popuri Peddanna and Others Vs Tummala Ganta Kotiah and Others
Madras High Court · 14 Ind. Cas. 761
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts23 Apr 1912
T. Venkata Seetharamayya Vs V. Venkataramayya and Another
Madras High Court · (1914) ILR (Mad) 418
High Courts23 Apr 1912
Titali Venkata Seetharamaya Vs Vedvla Venkataramaya and Others
Madras High Court · 15 Ind. Cas. 334(1)
Transfer of Property Act, 1882 — Section 85, 91
High Courts23 Apr 1912
Kolakkot Kuntambi Vydiar Vs Pudikakandyil Parkum Muratath Mumacha and Others
Madras High Court · 15 Ind. Cas. 574
High Courts23 Apr 1912
G. Narayanasawmi Naidu Garu Vs Gangadharam Sitayya
Madras High Court · 15 Ind. Cas. 784
High Courts22 Apr 1912
C.S. Adinarayana Iyer Vs K. Krishnan and Others
Madras High Court · 15 Ind. Cas. 97
High Courts22 Apr 1912
Narayana Pillai Vs The Secretary of State for India in Council
Madras High Court · (1912) 23 MLJ 162
High Courts20 Apr 1912
Puthempurayal Amman Pariyayi and Others Vs Mangalasseri Pullikkandi Pakran Haji
Madras High Court · (1913) 24 MLJ 548
Transfer of Property Act, 1882 — Section 100, 82
High Courts19 Apr 1912
Srinivasa Pillay Vs Sathayappa Pillay and Others
Madras High Court · 14 Ind. Cas. 759
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)