COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,017 of 5,226
High Courts19 Apr 1912
I. Nagiah Vs A. Venkatarama Sastrulu and Seven Ors.
Madras High Court · (1914) ILR (Mad) 387
High Courts19 Apr 1912
Annavarapu Nancharamma and Another Vs The Secretary of State for India in Council and Others
Madras High Court · 15 Ind. Cas. 231
High Courts19 Apr 1912
Juturi Nagiah Vs Ariparala Vencatrama Sastrulu and Others
Madras High Court · 15 Ind. Cas. 623
Specific Relief Act, 1877 — Section 15
High Courts18 Apr 1912
Arbuthnot and Co. Vs A. Sabapathy Mudeliar
Madras High Court · 14 Ind. Cas. 579
Insolvency Act, 1848 — Section 73
High Courts18 Apr 1912
Arbuthnot and Co. In sovent Debtors Vs A. Sabapathy Mudaliar
Madras High Court · (1912) 23 MLJ 221
Insolvency Act, 1848 — Section 73
High Courts18 Apr 1912
Krishnama Naiken Vs Kandasami Gounden and Others
Madras High Court · (1912) 23 MLJ 108
High Courts18 Apr 1912
Krishnamma Naicken Vs Kandasami Gounden and Others
Madras High Court · 15 Ind. Cas. 109
High Courts18 Apr 1912
P.M. Narayana Nambudri Vs Muhammad and Others
Madras High Court · 15 Ind. Cas. 844
High Courts17 Apr 1912
Kolli Valappil Kalathile Veettil Karnavan Ravunni Nair and Another Vs Natuwath Pappu alias Valiya Achan
Madras High Court · 14 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 76
High Courts17 Apr 1912
Muthukumaraswami Pillai and Others Vs King-Emperor
Madras High Court · (1912) ILR (Mad) 397
High Courts16 Apr 1912
Kandadai Ramanujachariar Vs Pranatharti Harachariar
Madras High Court · 14 Ind. Cas. 588
High Courts16 Apr 1912
Vellaya Rowther and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 167
High Courts15 Apr 1912
In Re: Vuppalapu Virasawmy
Madras High Court · 14 Ind. Cas. 601
Penal Code, 1860 (IPC) — Section 369
High Courts15 Apr 1912
Sevathiyarudayan Vs Karuppudayan
Madras High Court · 14 Ind. Cas. 703
Madras Revenue Recovery Act, 1864 — Section 44
High Courts15 Apr 1912
Meenakshi Sundara Nachiar Vs Sa. Rm. Ct. Chidambaram Chetty and Others
Madras High Court · (1912) 23 MLJ 119
Transfer of Property Act, 1882 — Section 108
High Courts13 Apr 1912
Hyderman Kutti and Another Vs Syed Ali and Another
Madras High Court · (1912) 23 MLJ 244
High Courts12 Apr 1912
Balakrishna Pillay and Others Vs V. Mini Reddi and Others
Madras High Court · 14 Ind. Cas. 702
High Courts12 Apr 1912
V. Raman Nair Vs Meerannan alias Cheki Routhan
Madras High Court · 14 Ind. Cas. 571