High Courts02 Apr 1912
Subramania Aiyar alias Pichu Aiyar Vs M. Subba Naidu (dead) and Anantha Krishna Naidu L.R.
Madras High Court · (1913) 25 MLJ 405
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,019 of 5,226
High Courts01 Apr 1912
Velusami Tevar and Others Vs Arokya Udayan and Others
Madras High Court · 15 Ind. Cas. 119
Madras Estates Land Act, 1908 — Section 6
High Courts01 Apr 1912
Meda Vengamma of Gunkanapally Vs Mitta Chelamayya and Others
Madras High Court · (1913) ILR (Mad) 484 : (1912) 23 MLJ 168
High Courts01 Apr 1912
Kuppier alias Venkatasubbier and Others Vs Kotta Chinnaramier and Another
Madras High Court · 16 Ind. Cas. 493
High Courts29 Mar 1912
Soumia Narayana Iyengar Vs Alagirisawmy Iyenger
Madras High Court · 14 Ind. Cas. 580
Limitation Act, 1963 — Section 20
High Courts29 Mar 1912
Venkata Ragavulu Reddiar and Another Vs Baggiammal and Others
Madras High Court · 14 Ind. Cas. 550
High Courts29 Mar 1912
Prakkateri Parkum Vatakakka Chettiatath Kandyil Kittooli and Others Vs Kumathi Vachi's and Others
Madras High Court · 14 Ind. Cas. 295
Limitation Act, 1963 — Article 142
High Courts29 Mar 1912
Venkata Raghavalu Reddiarl and Another Vs Baggiammal and Others
Madras High Court · (1912) 23 MLJ 54
High Courts29 Mar 1912
P. Balakrishna Pillay and Others Vs M.P. Narayanasawmy Naidu and Another and The Official Assignee
Madras High Court · 17 Ind. Cas. 14
Provincial Insolvency Act, 1920 — Section 7
High Courts28 Mar 1912
Venugopala Naidu and Four Ors. through their Guardian Vs A. Ramanadhan Chetty and Another
Madras High Court · (1914) ILR (Mad) 458
High Courts28 Mar 1912
Venugopal Naidu and Others Vs A. Ramanadhan Chetty and Another
Madras High Court · (1912) 23 MLJ 61
High Courts28 Mar 1912
Saminatha Iyer and Others Vs Marimuthu and Others
Madras High Court · 14 Ind. Cas. 689
High Courts28 Mar 1912
The District Magistrate of Bellary Vs Obbava
Madras High Court · 16 Ind. Cas. 164
High Courts27 Mar 1912
Vedala Lakshminarasammah Chadyulu and Others Vs Pucha Lakshmammal and Others
Madras High Court · 14 Ind. Cas. 326
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts27 Mar 1912
Sreemut Devasikhamani Nata Raja Desikar Vs Muthian Chetty alias Peria Karupan Chetty
Madras High Court · 15 Ind. Cas. 24
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Section 28
High Courts26 Mar 1912
Addala Yerrivadu Vs The District Magistrate of Vizagapatam
Madras High Court · 14 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 304A
High Courts25 Mar 1912
Kamalathammal by Guardian Mysore Krishnamachariar Vs C.V. Srinivasachariar and Another
Madras High Court · 14 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts25 Mar 1912
Palliyil Chundethodiyil Karnavan and Manager Narayaniamma's son Krishna Nair Vs Kizhakke Vellat Kundu Nair
Madras High Court · 16 Ind. Cas. 109
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Mar 1912
Gorrijala Venkayya and Others Vs Pothigunta Laxmiah and Others
Madras High Court · 14 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55(6)
High Courts25 Mar 1912
Gorigala Venkayya and Others Vs Mugunta Lakshmiah and Others
Madras High Court · (1912) 22 MLJ 394