High Courts25 Mar 1912
Aiyagari Venkatramiah Vs Emperor
Madras High Court · 14 Ind. Cas. 603
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234Penal Code, 1860 (IPC) — Section 477A
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,020 of 5,226
High Courts25 Mar 1912
Rajam Chetty alias Subbaya Chetty Vs Edalapalli Authiammal
Madras High Court · 14 Ind. Cas. 303
Succession Certificate Act, 1889 — Section 7(3)
High Courts24 Mar 1912
Peruri Somanna and Others Vs Grandhi Manikam
Madras High Court · 14 Ind. Cas. 517
High Courts22 Mar 1912
Panchalapalli Pichi Reddy Vs The Secretary of State for India in Council and Others
Madras High Court · 70 Ind. Cas. 884
Madras Revenue Recovery Act, 1864 — Section 59
High Courts21 Mar 1912
Khatija Bi and Others Vs Babu Sahib and Others
Madras High Court · 14 Ind. Cas. 544
High Courts21 Mar 1912
Zamindar of Pachipenta Vs Maharajah of Jeypore
Madras High Court · (1912) 23 MLJ 97
Ganjam and Vizagapatam Rules — Rule 31
High Courts21 Mar 1912
V. Subba Row Vs Annathanarayana Aiyar and Others
Madras High Court · (1912) 23 MLJ 64
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Mar 1912
Potaraju Venkata Reddy Vs Emperor
Madras High Court · 14 Ind. Cas. 659 : (1912) 23 MLJ 39
Penal Code, 1860 (IPC) — Section 499
High Courts15 Mar 1912
K. Kochunny alias Mannaraghat Elaya Nair Vs P.C. Manavikrama Rajah Amyal
Madras High Court · 14 Ind. Cas. 318
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Mar 1912
Rangasawmi Iyengar Vs Rangasawmi Iyengar and Others
Madras High Court · 14 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Mar 1912
Krishnamal Vs Krishnaiyangar and Another
Madras High Court · (1912) 23 MLJ 50
Penal Code, 1860 (IPC) — Section 499
High Courts15 Mar 1912
In Re: Varayal Krishnan Nair
Madras High Court · 14 Ind. Cas. 319
Penal Code, 1860 (IPC) — Section 109, 379
High Courts14 Mar 1912
Sree Raja Venkata Rangaya and Others Vs Murela Venkaya and Others
Madras High Court · 14 Ind. Cas. 259
Limitation Act, 1963 — Section 14
High Courts12 Mar 1912
Tiruvandhipuram Lakshmi Kumara Akkulu Nayanim Varu, Zemindar of Chittedu by his Gumashtah, Gudali Ramiah Vs Palleti Pedda Narayanappa Nayudu and Others
Madras High Court · 14 Ind. Cas. 563
High Courts12 Mar 1912
V. Venkatanarayana Pillai Vs V. Subbammal and Another
Madras High Court · (1912) 22 MLJ 395
High Courts12 Mar 1912
Zamindar of Chittedu Vs Pelleti Pedde Narayanappa Naidu and Others
Madras High Court · (1912) 23 MLJ 59
High Courts11 Mar 1912
Palampetiyan Nelukullathil Unni Moyan Vs Palampetiyan Nelukullathil Kattiyamma and Others
Madras High Court · 14 Ind. Cas. 259(1)
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Mar 1912
Kattick Ramunni 1st Grade Pleader, District Court Vs Udayamangalath Mithale and Others
Madras High Court · 14 Ind. Cas. 279
Civil Procedure Code, 1908 (CPC) — Section 16(f)Legal Practitioners Act, 1879 — Section 28
High Courts06 Mar 1912
Netumprakkot Kumath Veetil Sankunni Menon Vs Nelumprokkotti Kumath Veetil Govinda Menon
Madras High Court · 14 Ind. Cas. 254
Limitation Act, 1963 — Article 145, 61, 81
High Courts06 Mar 1912
N.K. Sankunni Menon Vs N.K. Govinda Menon
Madras High Court · (1914) ILR (Mad) 381