High Courts28 Feb 1912
Muthaya Manigaran Vs Lakku Reddiar and Others
Madras High Court · 14 Ind. Cas. 255
Contract Act, 1872 — Section 55, 63
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,022 of 5,226
High Courts28 Feb 1912
Muthayamanigaran Vs Lakku Reddiar and Others
Madras High Court · (1912) 22 MLJ 413
Contract Act, 1872 — Section 63
High Courts28 Feb 1912
Anudala Subramiah Vs Kandasubba Reddi by Adoptive Mother and Next Friend, Lakshmamma and Others
Madras High Court · 14 Ind. Cas. 213
High Courts27 Feb 1912
Busireddi Pedda Chinnakka Vs Busireddi Chinna Chumrekka
Madras High Court · 14 Ind. Cas. 120
High Courts27 Feb 1912
Andiappa Pillay by his Authorised Agent, Senthiavelu Pillay Vs Muthukumara Thevan and Another
Madras High Court · 14 Ind. Cas. 140
High Courts26 Feb 1912
Papala Narayansawmi Naidu and Others Vs Pensalani Kanniappa Naidu and Others
Madras High Court · 14 Ind. Cas. 261
Survey Manual, 1888 — Rule 64
High Courts26 Feb 1912
Papala Narayanasawmy Naidu and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 36
High Courts23 Feb 1912
Mangama Guruvappa Naicken Vs Rajama Naicken and Others
Madras High Court · 14 Ind. Cas. 148(1)
High Courts23 Feb 1912
R.M.A.R. Raman Chetty and Others Vs P. Nagarathna Naicker
Madras High Court · 15 Ind. Cas. 380
Transfer of Property Act, 1882 — Section 130
High Courts23 Feb 1912
The Maharaja of Vizayanagaram Vs Mahaswaram Ramabhadrayya and Another
Madras High Court · 15 Ind. Cas. 397
Madras Estates Land Act, 1908 — Section 6
High Courts23 Feb 1912
T.M. Ittithayeri Nambudri Vs P.C.K. Kanvastri Ithri Amma and Others
Madras High Court · 14 Ind. Cas. 284
High Courts22 Feb 1912
Medi Setti Pentayya Vs Pilli Venkata Reddi
Madras High Court · 14 Ind. Cas. 148
High Courts22 Feb 1912
C.V. Gangadara Sastri Vs The Deputy Collector of Madras
Madras High Court · (1912) 22 MLJ 379
Land Acquisition Act, 1894 — Section 11
High Courts20 Feb 1912
Arthanari Chettiar Vs Nagoji Rao and Another
Madras High Court · 14 Ind. Cas. 836
High Courts20 Feb 1912
Yelambal Achi Vs Govindasami Odayar
Madras High Court · 15 Ind. Cas. 370
Registration Act, 1908 — Section 20
High Courts20 Feb 1912
N. Rama Rao Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 103