High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakristna Yachendra Bahadur Varu, K.C.I.E., Rajah of Venkatagiri Vs Vemuru Chinta Reddi and Others
Madras High Court · (1912) 22 MLJ 447
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,024 of 5,226
High Courts08 Feb 1912
Gopisetti Narayanasawy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Bondada China Narsigadu
Madras High Court · 15 Ind. Cas. 359
High Courts08 Feb 1912
T. Seetharama Chettiar and Others Vs M. Kristna Row, the Devan Trustee of Ramnad Samastanam, (vacated the office), Rajah Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · 15 Ind. Cas. 406
High Courts06 Feb 1912
Vijayaraghava Reddi Vs Komarappa Reddi and Another
Madras High Court · (1912) 22 MLJ 409
High Courts06 Feb 1912
K. Kunhichekkan and Another Vs Lydia Arucanden
Madras High Court · 14 Ind. Cas. 480
High Courts02 Feb 1912
G. Perayya by his mother and next friend, Mahalakshmamma Vs Ahmad Abdul Rahiman Sait
Madras High Court · 25 Ind. Cas. 206 : (1914) 1 LW 612
High Courts02 Feb 1912
Gudlavellaru Venkataratnam Vs Vellathambi Venkataratnam
Madras High Court · 15 Ind. Cas. 218
High Courts02 Feb 1912
In Re: Ganapathi Pillai and Others and Panchabakesa Iyer
Madras High Court · 15 Ind. Cas. 186
High Courts30 Jan 1912
Chalasamy Ramiah Vs Chalasammy Ramaswami
Madras High Court · 13 Ind. Cas. 903
Court Fees Act, 1870 — Section 7(5)
High Courts29 Jan 1912
Valliammai Achi by her agent Dorasawmy Pillay Vs Nataraja Pillay and Others
Madras High Court · 13 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts26 Jan 1912
In Re: Rangachariar and Another
Madras High Court · 15 Ind. Cas. 190
Limitation Act, 1963 — Article 142
High Courts25 Jan 1912
Ulagappa Chettiar Vs Peria Karuppan Chetty alias Vellachamy Chetty and Others
Madras High Court · 15 Ind. Cas. 195