High Courts16 Jan 1912
K. China Veerayya (Died) Vs R. Lakshminarasamma and Others
Madras High Court · (1914) ILR (Mad) 406
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,026 of 5,226
High Courts16 Jan 1912
Kommeneni Chinna Veerayya (died) Vs Kommeneni Lakshminarasimma and Others
Madras High Court · (1912) 22 MLJ 375
High Courts12 Jan 1912
V. Thiruvengadam Pillai by Agent V. Lachmiah Vs Doridla Subbiah and Another and B. Vencata Subbiah and Others
Madras High Court · 13 Ind. Cas. 659
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts10 Jan 1912
Challa Venkata Reddy and Another Vs Devabaktunni and Another
Madras High Court · 14 Ind. Cas. 65
High Courts08 Jan 1912
Venkattan alias Venkatachellam and Others Vs Emperor
Madras High Court · 14 Ind. Cas. 655
High Courts08 Jan 1912
Emperor Vs Andiasavaloo Naidoo
Madras High Court · 13 Ind. Cas. 832(1)
Madras City Municipal Act, 1904 — Section 262, 420
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apathsahaya Iyer alias Ayawaiyer
Madras High Court · (1914) ILR (Mad) 403
High Courts05 Jan 1912
Katil Sheik Ummar Saheb Vs Khazi Budan Khan Saheb
Madras High Court · (1914) ILR (Mad) 228 : 25 Ind. Cas. 898
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apath Sahaya Iyer alias Aiyavu Iyer
Madras High Court · (1912) 22 MLJ 257
Specific Relief Act, 1877 — Section 15(a)
High Courts05 Jan 1912
Govinda Naicken and Another Vs Apathsahaya Iyer alias Aiyavaiyer
Madras High Court · (1912) 22 MLJ 257
Specific Relief Act, 1877 — Section 15
High Courts04 Jan 1912
In Re: Perumal Naicken
Madras High Court · 13 Ind. Cas. 817
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Jan 1912
Muruga Chetty and Others Vs Rajasami and Others
Madras High Court · (1912) 22 MLJ 284
Appellate Side Rules of Practice — Rule 100(a)
High Courts03 Jan 1912
Narna Balayya Vs Rudravaram Venkatappa and Others
Madras High Court · 15 Ind. Cas. 221
Specific Relief Act, 1877 — Section 42
High Courts02 Jan 1912
Sri Raja Satrucheria Veerabhadra Raju Garu, alias Sivaskanda Raju Bahadur Garu and Another Vs Gauta Kumari Naidu and Others
Madras High Court · (1912) 22 MLJ 451
High Courts02 Jan 1912
Mandi Ghasi Vs Emperor
Madras High Court · 13 Ind. Cas. 781
Evidence Act, 1872 — Section 14, 15
High Courts02 Jan 1912
In Re: Gurusawmi Nadar and Others
Madras High Court · (1912) 22 MLJ 251
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Jan 1912
Sri Raja Malaraju Lakshmi Venkayamma Row Bahadur Zamindar Garu Vs Gopesetti Narayanaswami Naidu Garu, Receiver
Madras High Court · (1912) 22 MLJ 253
High Courts02 Jan 1912
Emperor Vs Mushnooru Suryanarayana Murthy
Madras High Court · (1912) 22 MLJ 333
Penal Code, 1860 (IPC) — Section 299, 301
High Courts02 Jan 1912
The Public Prosecutor Vs Mushunooru Suryanarayana Moorty
Madras High Court · 13 Ind. Cas. 833
Penal Code, 1860 (IPC) — Section 299, 301