High Courts01 Jan 1912
G.G. Jeremiah Vs F.S. Vas
Madras High Court · (1912) 22 MLJ 73
Criminal Procedure Code, 1898 (CrPC) — Section 342
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,027 of 5,226
High Courts01 Jan 1912
In Re: Subbiah Servai and Others
Madras High Court · 13 Ind. Cas. 278 : (1912) 22 MLJ 184
High Courts01 Jan 1912
In Re: Venkateswara Sastri
Madras High Court · (1912) ILR (Mad) 739 : (1912) 22 MLJ 114
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 293
High Courts01 Jan 1912
Chellammal Vs T.P. Krishnasawmy Iyer
Madras High Court · 13 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Dec 1911
In Re: Basrur Venkata Row
Madras High Court · (1913) ILR (Mad) 159 : 14 Ind. Cas. 418
High Courts29 Dec 1911
Rev. Dr. Albrecht and Another Vs Bathee Jellamma
Madras High Court · (1912) 22 MLJ 247
Guardians and Wards Act, 1890 — Section 7
High Courts29 Dec 1911
Rev. Dr. George Albrecht and Another Vs Bathee Jellamma
Madras High Court · 13 Ind. Cas. 453
Guardians and Wards Act, 1890 — Section 17
High Courts15 Dec 1911
Srinivasa Aiyar Vs Balakrishna Devai
Madras High Court · 13 Ind. Cas. 860 : (1912) 22 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Dec 1911
Arunachella Thevan and Arunachella Thevan and Another Vs Emperor
Madras High Court · (1912) 22 MLJ 186
Penal Code, 1860 (IPC) — Section 392, 397
High Courts15 Dec 1911
In Re: Arunachella Tevan and Another
Madras High Court · 13 Ind. Cas. 282
Penal Code, 1860 (IPC) — Section 392, 397
High Courts14 Dec 1911
In Re: Adala Yerrivadu
Madras High Court · 13 Ind. Cas. 216
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts14 Dec 1911
Venkatesa Iyengar Vs Komalammal and Others
Madras High Court · 13 Ind. Cas. 463
Madras Civil Courts Act, 1873 — Section 30
High Courts14 Dec 1911
S.A. Anantanarayana Iyer and Others Vs Savittri Ammal
Madras High Court · 13 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Dec 1911
Maradevi and Thirteen Ors. Vs Pammakka
Madras High Court · (1913) ILR (Mad) 203
High Courts14 Dec 1911
Venkatesa Iyengar Vs Kamalammal and Others
Madras High Court · (1912) 22 MLJ 212
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts14 Dec 1911
S.A. Anantanarayana Iyer and Others Vs Savithri Ammal
Madras High Court · (1913) ILR (Mad) 151 : (1912) 22 MLJ 231
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts14 Dec 1911
Maravadi and Others Vs Pamakkar
Madras High Court · (1912) 22 MLJ 309
Limitation Act, 1963 — Article 127