High Courts28 Nov 1911
Tej Mal Sowcar Vs Jagappilla Papayamma and Others
Madras High Court · 13 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Section 107, 99
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,029 of 5,226
High Courts28 Nov 1911
Ramaswami Ayengar Vs Raja Muthuswami Aiyer and Another
Madras High Court · 13 Ind. Cas. 799
High Courts28 Nov 1911
Adusupalli Venkata Row Vs Marikruthu Ammal and Another
Madras High Court · 13 Ind. Cas. 313
High Courts28 Nov 1911
Adusupatti Venkata Rao Executor to the Estate of the Deceased Ramanu Jaammal Vs Swami Pillai and Others
Madras High Court · 13 Ind. Cas. 795
Succession Act, 1925 — Section 106, 107, 91
High Courts28 Nov 1911
Adisupalli Venkata Row, Executor to the Estate of the deceased Ramanujammal Vs Marikuruthu Ammal and Another
Madras High Court · (1912) 22 MLJ 169
High Courts28 Nov 1911
Tej Mai Sowcar Vs Jagapilla Papayamma and Others
Madras High Court · 13 Ind. Cas. 788 : (1912) 22 MLJ 225
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts28 Nov 1911
Variangattil Paksseri Raman Menon, Karnavan of the Tarwad Vs Sankara Subba Pattar's son Chandra Sekharan Patter and Others
Madras High Court · 13 Ind. Cas. 203
High Courts28 Nov 1911
Adusupatti Venkata Rao, Executor to the estate of the deceased Ramanuja Ammal Vs Sawmi Pillai and Others
Madras High Court · (1912) 22 MLJ 228
Succession Act, 1925 — Section 107, 91
High Courts28 Nov 1911
Subbaraya Iyer and Others Vs Ramsawmi Pillai
Madras High Court · 13 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 47
High Courts27 Nov 1911
Ismail Ghami Ammal Vs Katima Rowther and Others
Madras High Court · 13 Ind. Cas. 215
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Nov 1911
Ismail Ghami Ammal Vs Katinna Rowther and Others
Madras High Court · (1912) 22 MLJ 154
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Nov 1911
Jayanti Kistappa Vs Jayanti Chinnapiya
Madras High Court · 13 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 4(2)
High Courts24 Nov 1911
Ambalam Pakkiya Udayan Vs Right Reverend J.M. Barthe S.J.D.D. and Others
Madras High Court · (1913) ILR (Mad) 418 : 13 Ind. Cas. 599 : (1913) 24 MLJ 630
Evidence Act, 1872 — Section 57
High Courts24 Nov 1911
Gunniah Vencatachalapathy Aiyar Vs Perumal Iyer and Others
Madras High Court · 13 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Nov 1911
In Re: Arulanantham Pillai
Madras High Court · 13 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts23 Nov 1911
N. Pounusawmy Naidu and Others Vs Emperor
Madras High Court · 13 Ind. Cas. 110
Criminal Procedure Code, 1898 (CrPC) — Section 349(2)
High Courts23 Nov 1911
In Re: N. Ponnusamy Nadan and Fifteen Ors.
Madras High Court · (1913) ILR (Mad) 470
High Courts23 Nov 1911
In Re: Arulanandham Pillai
Madras High Court · (1912) 22 MLJ 138
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts22 Nov 1911
Mullaseri Gopala Menon Vs Krisheki Kovilaknath Manavikraman alias Anujan Raja Avergal
Madras High Court · 13 Ind. Cas. 179
Civil Procedure Code, 1908 (CPC) — Section 14