High Courts14 Nov 1911
Malappurath Paramadhathil Narayana Nambi and Others Vs Channazhi Krishnan Mossad and Others
Madras High Court · 13 Ind. Cas. 234
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,031 of 5,226
High Courts13 Nov 1911
Lakshminarain Apuram Subramanya Pattar Krishnier Vs Emperor
Madras High Court · 13 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 409, 477A
High Courts10 Nov 1911
Sahib Thambi Marakayar Vs Hamed Marakayar and Others
Madras High Court · (1913) ILR (Mad) 414 : (1912) 22 MLJ 109
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts10 Nov 1911
Gopal Row Gady Ram Sahib Vs Veerappan Servaikaran
Madras High Court · 13 Ind. Cas. 95
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts10 Nov 1911
Gopal Row Gadey Ram Saheb Vs Veerappen Servaikaran
Madras High Court · 13 Ind. Cas. 95 : (1912) 22 MLJ 121
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts09 Nov 1911
Neechooh Paru Amma Vs Chathanadath Kalasseri Kunhikandan alias Moothoran and Others
Madras High Court · (1913) ILR (Mad) 410
High Courts09 Nov 1911
Velluvakandi Kunhi Pathumma Vs Ponnankki Moosan Mammad
Madras High Court · 13 Ind. Cas. 300
High Courts09 Nov 1911
Nechooli Parie Amma Vs Chathanadath Kalassin Kunhikandan alias Moothoran and Others
Madras High Court · (1912) 22 MLJ 221
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts08 Nov 1911
Veera Ambalam (died), Vellappayal Ambalam alias Veeranan and Kesan Vs Karuppayya Pillai
Madras High Court · 19 Ind. Cas. 386 : (1913) 24 MLJ 511
High Courts08 Nov 1911
Vellappayal Ambalam and Others Vs Karuppiah Pillai
Madras High Court · (1914) ILR (Mad) 49
Madras Revenue Recovery Act, 1864 — Section 1, 42
High Courts07 Nov 1911
In Re: Theophilus Ramappa
Madras High Court · 13 Ind. Cas. 108 : (1912) 22 MLJ 112
High Courts07 Nov 1911
Cuddapara Anantarazu Garu and Others Vs Cuddapparazu Narayanarazu Garu and Others
Madras High Court · 13 Ind. Cas. 96
Limitation Act, 1963 — Article 120
High Courts07 Nov 1911
Sengoda Gounden Vs Varadappan alias Rasa Gounden and Others
Madras High Court · 13 Ind. Cas. 39
Tamil Nadu Forest Act, 1882 — Section 39
High Courts07 Nov 1911
Sengoda Goundan Vs Varadappan alias Raju Goundan and Others
Madras High Court · (1913) ILR (Mad) 148 : (1912) 22 MLJ 201
Tamil Nadu Forest Act, 1882 — Section 39
High Courts07 Nov 1911
Cuddaparazu Anantarazu and Others Vs Cuddaparazu Narayanarazu and Others
Madras High Court · (1913) ILR (Mad) 383 : (1912) 22 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts07 Nov 1911
Komma Somakka Vs Kovidalu Pedda Ramiah
Madras High Court · (1913) ILR (Mad) 39 : (1912) 22 MLJ 193
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 24
High Courts07 Nov 1911
Komma Somakka Vs Kodidala Pedda Ramiah
Madras High Court · 13 Ind. Cas. 251
Guardians and Wards Act, 1890 — Section 24, 43
High Courts06 Nov 1911
Walajapet Rajammal Vs King-Emperor
Madras High Court · 12 Ind. Cas. 653 : (1912) 22 MLJ 44
High Courts02 Nov 1911
M. Achutha Menon Vs V.C. San Kara Nair and Others
Madras High Court · (1913) ILR (Mad) 380
High Courts02 Nov 1911
M. Varadayya Chetty and Another Vs C. Munusami Chetty and Another
Madras High Court · 13 Ind. Cas. 232