High Courts(1911) 11 MAD CK 0032

Walajapet Rajammal vs King-Emperor

Madras High Court · Decided on 6 November 1911 · Citation: 12 Ind. Cas. 653 : (1912) 22 MLJ 44

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Judgment

2 paragraphs · 33 words
1.

No appeal lies in this case. The word trial"" in Clause 15 of the Letters Patent includes appeal, vide Clause 30 of the Letters Patent of this court.

The appeal is rejected.