COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 5,028 of 5,226

High Courts13 Dec 1911

In Re: P. Muneyya

Madras High Court · (1913) ILR (Mad) 471

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High Courts05 Dec 1911

In Re: Muthiah Chetty

Madras High Court · (1913) ILR (Mad) 392 : 13 Ind. Cas. 286

Evidence Act, 1872 — Section 162Penal Code, 1860 (IPC) — Section 175, 471

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High Courts05 Dec 1911

Muthia Chetti Vs Emperor

Madras High Court · (1912) 22 MLJ 181

Penal Code, 1860 (IPC) — Section 471

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High Courts04 Dec 1911

Emperor Vs Arumukhama Pillai

Madras High Court · 13 Ind. Cas. 780

Criminal Procedure Code, 1898 (CrPC) — Section 233, 234

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High Courts01 Dec 1911

Nallasawmi Pillai and Others Vs Ramasawmi Pillay and Another

Madras High Court · 13 Ind. Cas. 450

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High Courts30 Nov 1911

Koipalli Ramiah Vs Sajja Subbiah and Others

Madras High Court · 13 Ind. Cas. 315

Contract Act, 1872 — Section 45

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High Courts30 Nov 1911

Malla Veeranna and Another Vs Malla Chelamayya and Others

Madras High Court · 13 Ind. Cas. 467

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High Courts30 Nov 1911

Tadikonda Venkayya and Others Vs Kodali Venkatasubbamma

Madras High Court · 13 Ind. Cas. 486

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High Courts30 Nov 1911

Kosuri Rajagopala Raju and Others Vs Datla Radhayya and Others

Madras High Court · 13 Ind. Cas. 205 : (1912) 22 MLJ 159

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High Courts30 Nov 1911

In Re: Chockalingam Pillay

Madras High Court · 13 Ind. Cas. 819

Penal Code, 1860 (IPC) — Section 425(c)

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High Courts30 Nov 1911

Kosuri Rajagopal Raja and Others Vs Dalta Radhayya and Others

Madras High Court · 13 Ind. Cas. 205

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High Courts29 Nov 1911

The Assistant Sessions Judge of North Arcot Vs Ramammal and Others

Madras High Court · 13 Ind. Cas. 275

Criminal Procedure Code, 1898 (CrPC) — Section 177, 195(C)Penal Code, 1860 (IPC) — Section 468

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High Courts29 Nov 1911

The Assistant Sessions Judge Vs Ramammal and Others

Madras High Court · (1913) ILR (Mad) 387

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High Courts29 Nov 1911

Mutyala Papayya Vs Kosuri Muramullu

Madras High Court · (1912) 22 MLJ 156

Madras Hereditary Village Offices Act, 1895 — Section 3

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High Courts29 Nov 1911

The Assistant Sessions Judge of North Arcot Vs Ramaniammal and Others

Madras High Court · (1912) 22 MLJ 141

Penal Code, 1860 (IPC) — Section 109, 471

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High Courts29 Nov 1911

Subbaraya Iyer and Others Vs Ramasawmy Pillai

Madras High Court · (1912) 22 MLJ 166

Civil Procedure Code, 1882 — Section 257A

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High Courts29 Nov 1911

Mutyala Papayya Vs Kosuri Muramallu

Madras High Court · 13 Ind. Cas. 322

Madras Hereditary Village Offices Act, 1895 — Section 3

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High Courts29 Nov 1911

Parry and Co. by their Agent C.H. Cardozo Vs Vadivelu Pillay

Madras High Court · 13 Ind. Cas. 160

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High Courts28 Nov 1911

Chidrie Kristappa Vs Siddamsetti Yamanappa

Madras High Court · 13 Ind. Cas. 159

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High Courts28 Nov 1911

Ambalam Pakkiya Udayan Vs Right Reverend J.M. Bathe, S.J., D.D. and Others

Madras High Court · 13 Ind. Cas. 599

Civil Procedure Code, 1908 (CPC) — Section 30Evidence Act, 1872 — Section 57

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