COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,025 of 5,226
High Courts24 Jan 1912
Savirimuthu Moopan and Others Vs Sattan Chinnappan Savari
Madras High Court · 15 Ind. Cas. 185
High Courts24 Jan 1912
Srinivasa Sundara Thathachariar Vs Krishnasamy Iyengar
Madras High Court · (1912) ILR (Mad) 354
High Courts24 Jan 1912
S. Krishnama Charlu and Another Vs S. Venkammah (By Guardian and Father) and R. Lakshmana Charlu
Madras High Court · (1913) ILR (Mad) 214
High Courts24 Jan 1912
Muthusawmi Chettyar Vs Subramanya Iyer and Others
Madras High Court · 14 Ind. Cas. 69
High Courts24 Jan 1912
Singanamala Krishnamacharlu and Another Vs Singanamala Venkatamma
Madras High Court · 15 Ind. Cas. 408
Succession Certificate Act, 1889 — Section 4
High Courts22 Jan 1912
Abdul Kadir Beari Vs Bagade Shiva Rao and Others Bagade Shiva Rao Vs Abdul Kadir Beari and Others
Madras High Court · 15 Ind. Cas. 377
Contract Act, 1872 — Section 16
High Courts22 Jan 1912
In Re: Rama Naicker
Madras High Court · 13 Ind. Cas. 471 : (1912) 22 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 304
High Courts19 Jan 1912
S. Venkataramana Iyer Vs Kittammal and Others
Madras High Court · 15 Ind. Cas. 184
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts19 Jan 1912
S.K. Sanka Aiyar Vs S.K. Subbiah Iyer and Another
Madras High Court · 13 Ind. Cas. 642
High Courts19 Jan 1912
Seeni Ammal and Another Vs Angamuttu Nadar minor by next friend Sami Nadar and Another
Madras High Court · 13 Ind. Cas. 802
High Courts18 Jan 1912
Mottai Reddy alias Ramasami Reddy and Others Vs Thanappa Reddy (Died) and Others
Madras High Court · (1914) ILR (Mad) 385
High Courts18 Jan 1912
In Re: Kolli Appiah and Others
Madras High Court · 13 Ind. Cas. 832
Criminal Procedure Code, 1898 (CrPC) — Section 473
High Courts17 Jan 1912
Ponna Krishnavasudemudu and Another Vs Kouviriri Basuri Reddi
Madras High Court · 15 Ind. Cas. 188
High Courts17 Jan 1912
In Re: Narayanasami Naiker and Others
Madras High Court · (1913) ILR (Mad) 474 : (1912) 22 MLJ 357
Criminal Procedure Code, 1898 (CrPC) — Section 151
High Courts17 Jan 1912
Manika Mudeliar Vs Dewasi Kamani Pillai and Others
Madras High Court · 13 Ind. Cas. 595
High Courts17 Jan 1912
Narainasawmy Naicken and Another Vs Emperor
Madras High Court · 15 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 107, 151
High Courts16 Jan 1912
Pitchuvier and Others Vs Perumal Konan and Others
Madras High Court · 13 Ind. Cas. 651
Land Acquisition Act, 1894 — Section 30