High Courts19 Feb 1912
The Public Prosecutor Vs Bala Nagi Raddi and Others
Madras High Court · (1912) 22 MLJ 453
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,023 of 5,226
High Courts19 Feb 1912
Varid Sahayam Fernandez Vs Ranchordin Kheki and Others
Madras High Court · 15 Ind. Cas. 362
High Courts19 Feb 1912
Sri Janaganti China Venkata-Rajaum Garu Vs Kappojee Linganna and Others
Madras High Court · 15 Ind. Cas. 382
High Courts17 Feb 1912
Andiappa Pillai (By His Authorised Agent Senthivelu Pillai) Vs Muthukumara Thevan and Another
Madras High Court · (1913) ILR (Mad) 477
High Courts15 Feb 1912
The King-Emperor Vs Nilakanta alias Brahmachari and Others
Madras High Court · (1912) ILR (Mad) 247 : (1912) 22 MLJ 490
Criminal Law (Amendment) Act, 1908 — Section 6(6)Penal Code, 1860 (IPC) — Section 121
High Courts15 Feb 1912
Singaram Chettiar and Another Vs Kaliyana Sundaram Pillay
Madras High Court · 15 Ind. Cas. 383 : (1914) 1 LW 687
Transfer of Property Act, 1882 — Section 6
High Courts14 Feb 1912
The Honourable The Advocate General Vs Govindasawmi alias Kristna-Sawmy
Madras High Court · 15 Ind. Cas. 306
High Courts13 Feb 1912
Sri Rajah Prakasarayanim Garu and Others Vs Y.P. Venkata Rao
Madras High Court · (1915) ILR (Mad) 160
High Courts09 Feb 1912
Muthusawmi Pillay Vs Jafar Husain Khan Sahib and Another
Madras High Court · 14 Ind. Cas. 215
Madras Estates Land Act, 1908 — Section 3(2)
High Courts09 Feb 1912
Sivavadivelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · (1912) 22 MLJ 404
Limitation Act, 1887 — Article 44
High Courts09 Feb 1912
Amavasaya Chinna Krishna Reddy and Others Vs Marri Poliah of Chilamanur
Madras High Court · 15 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 447
High Courts09 Feb 1912
Sivavadevelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · 15 Ind. Cas. 365
Limitation Act, 1877 — Article 44
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakrishna Yachendra Bahadur, K.C.I.E., Panchahzar, Munsubdar, Raja of Venkatagiri Vs V. China Reddy and Others
Madras High Court · (1914) ILR (Mad) 408
High Courts08 Feb 1912
Subramania Pillai Vs Dakshnamurthi Mudaliar and Others
Madras High Court · 15 Ind. Cas. 193
High Courts08 Feb 1912
Kulandavelu Pedayachi Vs Kamatchi Ayengar
Madras High Court · 15 Ind. Cas. 388
High Courts08 Feb 1912
Vencatachellam Chettiar Vs Veerappen Ambalagaran and Another
Madras High Court · 14 Ind. Cas. 283
High Courts08 Feb 1912
Sivaprakasam and Others Vs Palaniappa Mudaliar
Madras High Court · (1912) 22 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 115