High Courts06 Mar 1912
Subba Chariar Vs Muthuveeran Pillai and Others
Madras High Court · (1913) ILR (Mad) 533 : (1913) 24 MLJ 545
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,021 of 5,226
High Courts06 Mar 1912
Netumprakkot, Kunnath Veethil and Sankunni Menon Vs Netumprakkot Kunnath and Veethil Govinda Menon
Madras High Court · (1912) 22 MLJ 485
Limitation Act, 1963 — Article 81
High Courts06 Mar 1912
Panathil Parkum Mankoottil Chathkutty Nair Vs Kalath Chandu Kutti Nair and Others
Madras High Court · 15 Ind. Cas. 224
High Courts05 Mar 1912
G. Narayanasawmi Naidu, Receiver Vs Chintalapati Subbaraju, minor, by Mother and Guardian, Bangariah
Madras High Court · (1912) 22 MLJ 393
High Courts05 Mar 1912
P.V. Govinda Varier and Another Vs Paru Amma and Others
Madras High Court · 15 Ind. Cas. 360
High Courts04 Mar 1912
Peddupalli Mahalakshmi Vs Kovvurru Basivireddi Garu Bhumanchireddi
Madras High Court · 14 Ind. Cas. 182
High Courts01 Mar 1912
Nelliammal Vs Mooka Nadan alias Thangiah
Madras High Court · 14 Ind. Cas. 192
Divorce Act, 1869 — Section 10
High Courts01 Mar 1912
M. Subraya Iyer Vs Emperor
Madras High Court · 14 Ind. Cas. 199
Penal Code, 1860 (IPC) — Section 166Tamil Nadu District Municipalities Act, 1920 — Section 89
High Courts01 Mar 1912
Pattaikara Manakkal Kuppen Vs Chvorakkapatti Munde Kottil and Others
Madras High Court · 14 Ind. Cas. 168
High Courts01 Mar 1912
Pramathan Thuppan Nambudripad Vs Choorakkapatti Mindekottil Ittichiri Amma and Eleven Ors.
Madras High Court · (1914) ILR (Mad) 373
High Courts01 Mar 1912
Bapu alias Audimulam Pillai Vs Bapu alias Krishnayen
Madras High Court · (1916) ILR (Mad) 750 : (1912) 22 MLJ 419
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts01 Mar 1912
Vencatachellam Iyer Vs K.V. Subramanya Iyer
Madras High Court · 14 Ind. Cas. 144
High Courts29 Feb 1912
The Sessions Judge of Kistna Vs Gudru Subbamma
Madras High Court · 14 Ind. Cas. 204
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494
High Courts29 Feb 1912
In Re: Mr. G. Krishnasawmi Aiyar, a Vakil of the High Court
Madras High Court · (1912) 22 MLJ 276
Letters Patent Act, 1865 — Section 10
High Courts28 Feb 1912
Mutthaya Maniagaran Vs Lekku Reddiar and Others
Madras High Court · (1914) ILR (Mad) 412
High Courts28 Feb 1912
Seshagiri Row Vs Vajra Velayudam Pillai
Madras High Court · (1913) ILR (Mad) 482