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Judgment
2 paragraphs · 22 words
Wallis, J.—This case is covered by Narasimha Row v. Gangarapu 31 M. 431 : 4 M.L.T. 231.
2.
The petition is dismissed.
High CourtsSingle Bench(1912) 03 MAD CK 0052
Peddupalli Mahalakshmi vs Kovvurru Basivireddi Garu Bhumanchireddi
Madras High Court · Decided on 4 March 1912 · Citation: 14 Ind. Cas. 182
- HON’BLE JUDGES
- Wallis, J