High Courts12 Apr 1912
A.S. Kadar Rowther and Others Vs M.L. Vencatachellapathy Chetty
Madras High Court · 14 Ind. Cas. 573
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,018 of 5,226
High Courts11 Apr 1912
Velayudan Chetty Vs Alangaram Chetty and Others
Madras High Court · (1912) 23 MLJ 475
Transfer of Property Act, 1882 — Section 60
High Courts11 Apr 1912
Tachoor Poonkuzhi Illath Kesavan Unni, By his Guardian, Head Cleark of the The district Munsif's Court and Tachoor Poonkuzhi Illath Devaki Antherjanam Vs Nicholas and Others
Madras High Court · 15 Ind. Cas. 100
High Courts11 Apr 1912
Thachoor Poonkuzhi Illath Kesavan Unni by his guardian, Head Clerk of the District Munsif's Court, Manjeri Vs E.F. Nicholas and Others
Madras High Court · (1912) 23 MLJ 165
High Courts11 Apr 1912
Pasupuletti Venkamma Vs Shaik Hamid Minor by Next Friend Pier Sarn Bibee
Madras High Court · 14 Ind. Cas. 741
Evidence Act, 1872 — Section 73
High Courts10 Apr 1912
Karnam Narayanappa and Others Vs Tangatur Subbiah and Others
Madras High Court · 14 Ind. Cas. 585
High Courts10 Apr 1912
Solanalai Mudaliar Vs Vadamalai Muthiran
Madras High Court · 16 Ind. Cas. 96
Stamp Act, 1899 — Section 3(b)
High Courts10 Apr 1912
Solamalal Mudaliar Vs Vadamalal Muthiran
Madras High Court · (1912) 23 MLJ 273
Stamp Act, 1899 — Section 3(b)
High Courts04 Apr 1912
W.A. Beardsell and Co. (by their Agent, W.H.H. Johnstore) Vs Nilgiri Abdul Gunni Sahib and Another
Madras High Court · (1914) ILR (Mad) 107
High Courts04 Apr 1912
A.T.S. Deivanayagam Pillai Vs Muthukumarasawmy Pillai
Madras High Court · 14 Ind. Cas. 560
Evidence Act, 1872 — Section 38Insolvency Ordinance, 1853 — Section 126
High Courts04 Apr 1912
Aiyagari Narayanamurty Vs Dhalipala Venkataramayya
Madras High Court · 15 Ind. Cas. 229
High Courts04 Apr 1912
W.A. Beardsell and Co. by their Agent, W.H.H. Johnstone Vs Nilagiri Abdul Gunni Saheb and Another
Madras High Court · 14 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(c)
High Courts03 Apr 1912
Archakan Seshachelam Dikshitulu Vs Kallur Venkata Reddi
Madras High Court · 14 Ind. Cas. 329
Madras Estates Land Act, 1908 — Section 2
High Courts03 Apr 1912
Sivalinga Pillai and Others Vs Marutha Pillai and Others
Madras High Court · 14 Ind. Cas. 562
High Courts03 Apr 1912
Peri Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Maharaja Dev Garu, minor, by guardian, the Collector of Ganjam
Madras High Court · (1913) 24 MLJ 290
Madras Estates Land Act, 1908 — Section 77Madras Local Boards Act, 1884 — Section 73
High Courts02 Apr 1912
A. Ramanathan Chettiar Vs Swaminatha Aiyar and Others
Madras High Court · (1912) 23 MLJ 278
Trusts Act, 1882 — Section 27