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Madras High Court judgments

1,04,503 judgments · page 5,014 of 5,226

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High Courts03 May 1912

Vaithilinga Mudali Vs Murugian alias Natesa Mudali

Madras High Court · (1912) 23 MLJ 189

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High Courts03 May 1912

Yeditha Subbaya Vs Emperor

Madras High Court · (1912) 23 MLJ 722

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High Courts03 May 1912

Ayappa Mudeliar and Padmasawmi Anni Vs Gopalaswamy Mudeliar and Others and Myappa Mudeliar and Others

Madras High Court · 16 Ind. Cas. 45

Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts03 May 1912

Chikkanna Chetty Vs Chinnathoyeeammal

Madras High Court · 16 Ind. Cas. 354

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High Courts02 May 1912

Govinda Reddi Vs Emperor

Madras High Court · 15 Ind. Cas. 648

Tamil Nadu Forest Act, 1882 — Section 26
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High Courts02 May 1912

In Re: Kaya Ramakrishnamma and Others

Madras High Court · 15 Ind. Cas. 432

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High Courts02 May 1912

Ariyaputhira Padayachi and Others Vs Muthukomaraswami Padayachi and Others

Madras High Court · (1914) ILR (Mad) 423

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High Courts02 May 1912

Ariyaputhira Padayachi and Others Vs Muthukumarasami and Others

Madras High Court · (1912) 23 MLJ 339

Transfer of Property Act, 1882 — Section 118
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High Courts02 May 1912

Maharaja of Bobbli Vs Sree Raja Narasaraju and Another

Madras High Court · (1914) ILR (Mad) 231 : (1912) 23 MLJ 236

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High Courts02 May 1912

Maharaja Sree Maharaja Saheb Meharban Dostan Sree Maharaja Sri Honourable Rao Venkata Swetachalapati Ranga Rao Bahadur, K.C.I.E., The Maharaja of Bobbili Vs Sree Raja Narasaraju Peda Baliar Simhulu Bahadur Garu and Another

Madras High Court · (1914) ILR (Mad) 231

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High Courts02 May 1912

N. Ramakrishna Ayyar Vs V. Seetharama Ayyar

Madras High Court · (1914) ILR (Mad) 527

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High Courts02 May 1912

Authi Lakshmi and Others Vs Annasami Aiyar and Others

Madras High Court · (1912) 23 MLJ 104

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High Courts02 May 1912

Balasubramanya Chetty Vs Maruthamalai Gownden

Madras High Court · 16 Ind. Cas. 215

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High Courts02 May 1912

In Re: Kintadu Dalapadu and Others

Madras High Court · 15 Ind. Cas. 457

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High Courts02 May 1912

N. Ramakrishna Aiyar Vs Seetharama Iyer

Madras High Court · 15 Ind. Cas. 294

Easements Act, 1882 — Section 15
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High Courts01 May 1912

Sri Rajah Saheb Dostan Sri Raja Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu, Rajah of Pittapur Vs Anappindi Siva Ramaya and Others

Madras High Court · 18 Ind. Cas. 534

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High Courts01 May 1912

Pichammal Vs A. Ponnambala Bhatter and Others

Madras High Court · 15 Ind. Cas. 326

Evidence Act, 1872 — Section 115, 92
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High Courts01 May 1912

Rama Brahmam and Others Vs Venkatanarasu Puntulul and Others

Madras High Court · (1912) 23 MLJ 131

Limitation Act, 1908 — Section 31
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High Courts01 May 1912

Rama Brahmam and Others Vs Venkatanarsu Puntulu and Others

Madras High Court · 16 Ind. Cas. 209

Limitation Act, 1908 — Section 31
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High Courts01 May 1912

Kuttuva N. Letchumana Bagavathar Vs Thoppai L. Venkatramaier

Madras High Court · 15 Ind. Cas. 234

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