AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 44 words
1.
In view of the Full Bench decision in Gorakala Kanakaiya v. Janardha Padhai (1910) M.W.N. 841 this second appeal must be dismissed, but we make no order as to costs in this Court.
2.
The memorandum of objections is also dismissed without costs.