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Judgment
2 paragraphs · 38 words
1.
The question of limitation is governed by Vadapalli Narasimham v. Dronamraju Seetharamamurty 3 M.L.T. 256 and Subba veti Ramiah v. Gundala Ramanna 33 M.j 260 : 19 M.L.J. 732.
2.
The second appeal is dismissed with costs.