High Courts30 Aug 1912
In Re: R.P. Konetti Naiker and Others
Madras High Court · (1912) 23 MLJ 417
Negotiable Instruments Act, 1881 (NI) — Section 28
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,006 of 5,226
High Courts30 Aug 1912
Muthukrishnien and Others Vs Viraraghava Iyer and Another
Madras High Court · (1912) 23 MLJ 430
Transfer of Property Act, 1882 — Section 86
High Courts30 Aug 1912
Konda Reddi Vs Ramasawmi Reddi and Others
Madras High Court · 17 Ind. Cas. 112
Easements Act, 1882 — Section 15
High Courts30 Aug 1912
R. P. Konetti Naiker and Others Vs Jutu Gopalaiyar and Another
Madras High Court · 16 Ind. Cas. 869
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts30 Aug 1912
In Re: R. Nataraja Iyer
Madras High Court · (1913) ILR (Mad) 72 : 16 Ind. Cas. 755 : (1912) 23 MLJ 393
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Aug 1912
Vaithinatha Iyer Vs Kuppu Thevan
Madras High Court · 17 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts30 Aug 1912
Muthukrishnien and Others Vs Viraragava Iyer and Another
Madras High Court · 16 Ind. Cas. 601
Transfer of Property Act, 1882 — Section 86
High Courts28 Aug 1912
Ramanathan Chettyar and Another Vs Kalimuthu Pillay and Another
Madras High Court · (1914) ILR (Mad) 163 : 18 Ind. Cas. 189
High Courts28 Aug 1912
G. Narayanaswami Naidu Garu, Receiver Nidadavole Estate Vs Tirumala Setti, Subbayya and Another
Madras High Court · (1913) 24 MLJ 79
High Courts28 Aug 1912
G. Narayanasawmi Naidu Garu Vs Tirumalasetti Subbaya and Another
Madras High Court · 16 Ind. Cas. 698
High Courts28 Aug 1912
Audi Thevan and Others Vs Palani Thevan and Others
Madras High Court · 16 Ind. Cas. 702
High Courts26 Aug 1912
Kattamoody Raghupathy Vs Kattamoody Kannamma and Others
Madras High Court · 16 Ind. Cas. 710 : (1912) 23 MLJ 363
Transfer of Property Act, 1882 — Section 41
High Courts23 Aug 1912
Parvataneni Venkatramiah and Others Vs Parvataneni Narayudu and Others
Madras High Court · 17 Ind. Cas. 246
High Courts23 Aug 1912
Narayanasami Aiyar Vs Janaki Ammal and Another Janaki Ammal Vs Narayanasami Aiyar and Another
Madras High Court · 17 Ind. Cas. 261
High Courts23 Aug 1912
The Madura Municipal Council Vs Veeranna Kone
Madras High Court · 16 Ind. Cas. 890
Tamil Nadu District Municipalities Act, 1920 — Section 45
High Courts22 Aug 1912
Mandy Abdul Rahiman Saheb by his Son and Repressentative, Mundy Mathar Saheb Vs Hussain Saheb and Others
Madras High Court · 16 Ind. Cas. 616
High Courts22 Aug 1912
Balusu Lakshmayya and Others Vs Emperor
Madras High Court · 16 Ind. Cas. 520
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts22 Aug 1912
Mandi Mathar Saheb Vs Hossain Saheb and Others
Madras High Court · (1912) 23 MLJ 734
High Courts22 Aug 1912
Kasi Chetty and Others Vs Srimathu Devasikhamony Nataraja Dikshitar and Others
Madras High Court · 16 Ind. Cas. 622
Transfer of Property Act, 1882 — Section 51