High Courts04 Sept 1912
Gopalasawmy Chetty Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 955
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,005 of 5,226
High Courts04 Sept 1912
Syed Ibrahim Sahib Vs Arumugathayee and Another
Madras High Court · (1915) ILR (Mad) 18
High Courts04 Sept 1912
The Anglo-Indian Trading Co. Ltd. Vs Gerald Frank Brierly
Madras High Court · 17 Ind. Cas. 256
High Courts04 Sept 1912
N. Vaidyanatha Sastrial Vs Kasivasi Somasundra Tambiran
Madras High Court · 16 Ind. Cas. 736
High Courts04 Sept 1912
Syed Ibrahim Sahib Vs Armugathayee and Another
Madras High Court · 16 Ind. Cas. 877
Transfer of Property Act, 1882 — Section 101
High Courts04 Sept 1912
Karnam Parthasarathy Vs Karnam Barathamma
Madras High Court · 16 Ind. Cas. 881
Registration Act, 1908 — Section 17
High Courts03 Sept 1912
Subramanian Pattar Vs Kiradadasan alias Thirumalapad Avergal and Another
Madras High Court · 16 Ind. Cas. 686
Transfer of Property Act, 1882 — Section 132
High Courts03 Sept 1912
K.L.C.T. Chidambaram Chetty Vs V.V.R. Nagappa Chetty and Others
Madras High Court · (1915) ILR (Mad) 15 : 16 Ind. Cas. 820
Provincial Insolvency Act, 1920 — Section 22, 46(2)
High Courts03 Sept 1912
In Re: Adabala Muthiyalu
Madras High Court · 17 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 326
High Courts03 Sept 1912
Chidambaram Chetty Vs Nagappa Chetty and Others
Madras High Court · (1913) 24 MLJ 73
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 46
High Courts02 Sept 1912
Illa Somanna and Another Vs Maddala Settamma by Guardian Veeraswami and Others
Madras High Court · 18 Ind. Cas. 636
High Courts02 Sept 1912
Tungama Shettiti and Another Vs Korattie Shettiti
Madras High Court · 16 Ind. Cas. 803
High Courts02 Sept 1912
Usuman Khan Vs Nagalla Dasanna and Others
Madras High Court · 16 Ind. Cas. 694
High Courts02 Sept 1912
Umman Khan Vs Nagalla Dasanna and Others
Madras High Court · (1912) 23 MLJ 360
High Courts01 Sept 1912
B. Bayyan Naidu Vs B. Suryanarayana (Minor by Guardian, B. Ammanna)
Madras High Court · (1914) ILR (Mad) 70
High Courts30 Aug 1912
Konda Reddi Vs Ramasami Reddi and Others
Madras High Court · (1915) ILR (Mad) 1 : (1917) 6 LW 564
High Courts30 Aug 1912
Palaniyandi Malavarayan Vs Vadamalai Oodayan and Others
Madras High Court · 18 Ind. Cas. 373
High Courts30 Aug 1912
D. Srinivasa Iyengar Vs Thiruvengadathaiyangar by Guardian Krishnasamy Iyengar and Srirangammal by Guardian Rukmani Ammal
Madras High Court · (1913) 25 MLJ 452
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33