High Courts20 Jul 1917
Unnamalai Ammal Vs Mathan alias Arunachalam and Another
Madras High Court · 42 Ind. Cas. 530 : (1917) 6 LW 359 : (1917) 33 MLJ 413
Civil Procedure Code, 1908 (CPC) — Section 144, 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,884 of 5,226
High Courts19 Jul 1917
Muthia Naick and Others Vs The King-Emperor
Madras High Court · (1918) ILR (Mad) 323
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts19 Jul 1917
Aiya Ramalinga Mudali and Another Vs Arumuga Mudali, minor by Guardian, Munusami Mudali
Madras High Court · AIR 1918 Mad 495 : 42 Ind. Cas. 512 : (1917) 33 MLJ 471
High Courts19 Jul 1917
Muthia Naik and Others Vs Emperor
Madras High Court · AIR 1918 Mad 413 : 43 Ind. Cas. 592
High Courts19 Jul 1917
Kolta Tholasingam Chetty Vs G. Vedachalla Aiyah and Others
Madras High Court · 42 Ind. Cas. 544
Limitation Act, 1877 — Section 10
High Courts19 Jul 1917
Gantasala Kuppiah Chetty Vs N. Gunavathiamma and Others
Madras High Court · 44 Ind. Cas. 995
High Courts18 Jul 1917
Chidambaram Pillai and Others Vs Veerappa Chettiar
Madras High Court · 43 Ind. Cas. 865 : (1917) 6 LW 640
High Courts18 Jul 1917
Kanakasundaram Pillai Vs Somasundaram Pillai and Another
Madras High Court · (1918) 35 MLJ 375
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Jul 1917
British India Steam Navigation Company, Limited, by their local agents Messrs. Madura CO. LTD., at Calicut Vs Hussain kasim Shett, by mukhtiar and agent Ganni Hussan Shett
Madras High Court · AIR 1918 Mad 1173 : 42 Ind. Cas. 536
Limitation Act, 1963 — Section 3
High Courts17 Jul 1917
Murugappa Chettiar Vs Palaniyappa Chetty
Madras High Court · (1917) 42 MLJ 507
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts17 Jul 1917
Damodara Shanabhaga Vs Subraya Pai
Madras High Court · AIR 1918 Mad 387 : 43 Ind. Cas. 217 : (1917) 6 LW 742 : (1917) 33 MLJ 509
High Courts17 Jul 1917
Rama Thanthri Vs The Secretary of State for India in council and Others
Madras High Court · AIR 1918 Mad 600 : 42 Ind. Cas. 290
Evidence Act, 1872 — Section 116
High Courts16 Jul 1917
The Thodapuzha Rubber Company Limited Vs The Registrar And Assistant Registrar of Joint Stock Companies
Madras High Court · (1918) ILR (Mad) 307 : (1917) 6 LW 706
Companies Act, 1913 — Section 104(1)(b)
High Courts16 Jul 1917
Chivikula Venkatasubbiah and Another Vs Gollapudi Venkateswarulu
Madras High Court · AIR 1918 Mad 85 : 44 Ind. Cas. 566
Limitation Act, 1908 — Section 7
High Courts16 Jul 1917
Alagappa Chettiar and Others Vs Muthukumara Chettiar
Madras High Court · AIR 1918 Mad 511 : (1918) ILR (Mad) 316
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Jul 1917
Huson and Robinson, the Secretaries for the Thodapuzha Rubber Company, Ltd. Vs The Registrar and Asst. Registrar of Joint Stock Companies
Madras High Court · AIR 1918 Mad 680 : 42 Ind. Cas. 674 : (1917) 33 MLJ 474
Companies Act, 1913 — Section 104(1)(b)
High Courts16 Jul 1917
Alagappa Chettiar and Others represented by Agent, Subramania Iyer Vs Muthukumara Chettiar
Madras High Court · 42 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 May 1917
M. Kandaswami Chetti Vs P. Subramania Chetti
Madras High Court · 41 Ind. Cas. 384
High Courts04 May 1917
K.S. Rm. Ramanathan Chetty and Others Vs Ranganathan Chetty and Others
Madras High Court · (1917) ILR (Mad) 1134 : 43 Ind. Cas. 138 : (1917) 6 LW 300 : (1917) 33 MLJ 252
Transfer of Property Act, 1882 — Section 118, 54
High Courts04 May 1917
Ponnusami Naiken Vs Nadimuthu Chetti
Madras High Court · 42 Ind. Cas. 231 : (1917) 6 LW 421 : (1917) 33 MLJ 302
Contract Act, 1872 — Section 16