High Courts04 May 1917
In Re: Dudekula Lal Sahib
Madras High Court · AIR 1918 Mad 231 : (1917) ILR (Mad) 976 : 45 Ind. Cas. 261 : (1917) 6 LW 175 : (1917) 33 MLJ 121
Criminal Procedure Code, 1898 (CrPC) — Section 489, 494
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,885 of 5,226
High Courts04 May 1917
V. Subramania Iyer Vs Rathnavelu Chetty and Others
Madras High Court · 42 Ind. Cas. 556 : (1917) 33 MLJ 224
High Courts04 May 1917
V. Subramania Ayyar Vs Rathnavelu Chetty and Twelve Ors.
Madras High Court · (1918) ILR (Mad) 44 : (1917) 6 LW 149
High Courts03 May 1917
Peirce Leslie and Co. Ltd. Vs E.J. Perumal alias Kochu Papi
Madras High Court · AIR 1918 Mad 580 : (1917) ILR (Mad) 1069 : 42 Ind. Cas. 294 : (1917) 6 LW 208 : (1917) 33 MLJ 130
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts02 May 1917
In Re: Mongalu Aorodhono Hathi
Madras High Court · AIR 1918 Mad 496 : 41 Ind. Cas. 828
High Courts02 May 1917
A.K.T.K.M. Narayanan Nambudripad Vs Tawker J. Megaji Seit and Others
Madras High Court · AIR 1918 Mad 668 : 41 Ind. Cas. 612 : (1917) 6 LW 401 : (1917) 33 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts01 May 1917
Yegnarama Dikshitar and Others Vs Gopala Pattar and Others
Madras High Court · AIR 1918 Mad 733 : 41 Ind. Cas. 738
High Courts01 May 1917
Chundooru Lakshmana Setti Vs Duggisetty Chenchuramayya and Others
Madras High Court · (1918) 7 LW 229 : (1918) 34 MLJ 79
Registration Act, 1908 — Section 17, 17(b)
High Courts01 May 1917
Vaiguntathammal and Another Vs Valliamman Ammal and Another
Madras High Court · (1918) ILR (Mad) 256 : (1917) 6 LW 337
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts01 May 1917
K. Ramachandra Aiyar Vs C. Duraivelu Mudaliar
Madras High Court · AIR 1918 Mad 416 : 43 Ind. Cas. 634 : (1918) 7 LW 140
High Courts01 May 1917
Vaiguntathammal and Another Vs Valliammai Ammal and Another
Madras High Court · 41 Ind. Cas. 719
High Courts30 Apr 1917
In Re: Nagireddy Kondareddy and Others
Madras High Court · AIR 1918 Mad 555 : 41 Ind. Cas. 990
High Courts30 Apr 1917
Masilamani Mudaliar Vs Sethuswami Aiyar and Another
Madras High Court · AIR 1918 Mad 620 : (1918) ILR (Mad) 251 : 41 Ind. Cas. 701 : (1917) 33 MLJ 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1908 — Article 182
High Courts30 Apr 1917
Nagireddy Konda Reddy and Others Vs King-Emperor
Madras High Court · (1918) ILR (Mad) 247 : (1918) ILR (Mad) 246
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts28 Apr 1917
V. Perumal Pillai Vs R.M.M.R.M. Raman Chettiar
Madras High Court · AIR 1918 Mad 1030 : (1917) ILR (Mad) 968 : 42 Ind. Cas. 352 : (1917) 6 LW 450 : (1917) 33 MLJ 211
Transfer of Property Act, 1882 — Section 82
High Courts28 Apr 1917
Kunnath Madampil Kunjunni alias 4th Nair Avergal and Another Vs Mannarghat Ramanunni alias Mooppil Nayar Avergal
Madras High Court · (1918) 35 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Apr 1917
Sri Vikrama Deo Garu Vs Sri Sri Sri Vikrama Deo Maharajulugaru
Madras High Court · AIR 1918 Mad 32 : 45 Ind. Cas. 729 : 43 Ind. Cas. 679 : (1917) 33 MLJ 665
Evidence Act, 1872 — Section 110
High Courts27 Apr 1917
Manikkath Ammini Ammal and Others Vs Manikkath Padmanabha Menon and Others
Madras High Court · (1918) 35 MLJ 509
High Courts26 Apr 1917
Parvathammal Vs Chokkalinga Chetty
Madras High Court · AIR 1918 Mad 389 : (1918) ILR (Mad) 241 : (1917) 6 LW 526
Civil Procedure Code, 1908 (CPC) — Section 36Guardians and Wards Act, 1890 — Section 34
High Courts26 Apr 1917
Kanniammal alias Janakiammal minor by next Friend, G. Sundara Aiyar Vs Sanka Krishnamurthi
Madras High Court · 43 Ind. Cas. 25 : (1917) 33 MLJ 676
Specific Relief Act, 1877 — Section 42