High Courts06 Aug 1917
Rajagopala Aiyar Vs Sheik Davood Rowther
Madras High Court · AIR 1918 Mad 364 : 45 Ind. Cas. 161 : (1918) 34 MLJ 342
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,883 of 5,226
High Courts01 Aug 1917
Lagadapati Venkata Nagabushanam Vs Garlapati Mahalakshmi and Others
Madras High Court · (1918) ILR (Mad) 325
Agency Rules, 1924 — Rule 8
High Courts01 Aug 1917
Narayana Aiyar Vs Singaravelu Vannian and Others
Madras High Court · (1917) 6 LW 675 : (1917) 33 MLJ 543
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Aug 1917
Lagadapati Venkata Nagabhushanam Vs Garlapati Mahalakshmi and Others
Madras High Court · (1918) ILR (Mad) 325 : (1918) 34 MLJ 524
High Courts01 Aug 1917
Kanakasabai Mudaliar Vs Rajagopal Naidu and Another
Madras High Court · AIR 1918 Mad 678 : 42 Ind. Cas. 523 : (1917) 6 LW 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 144
High Courts01 Aug 1917
Lagadapati Venkatanagabushanam Vs Ovilapati Mahalaxmi and Others
Madras High Court · AIR 1918 Mad 554(2) : 42 Ind. Cas. 555
High Courts01 Aug 1917
Narayana Iyer Vs Singaraveloo Vannian and Others
Madras High Court · 42 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 90
High Courts30 Jul 1917
T. Krishnamurthi Iyer Vs Parvathi Ammal
Madras High Court · AIR 1918 Mad 420 : (1917) 6 LW 760 : (1917) 42 MLJ 505
High Courts30 Jul 1917
Vitta Tayaramma by her constituted Attorney Kopparapu Chinna Venkatasubbayya Vs Chatakondu Sivayya and Others
Madras High Court · (1918) 8 LW 480 : (1918) 35 MLJ 317
High Courts27 Jul 1917
Sing Pillai Vs Ayyaneri Govinda Reddi and Another
Madras High Court · 43 Ind. Cas. 905
High Courts27 Jul 1917
Singa Pillay Vs Ayyaneri Govinda Reddy and Another
Madras High Court · (1918) ILR (Mad) 435
Contract Act, 1872 — Section 230
High Courts27 Jul 1917
In Re: Rangadu; In Re: Thoralingam
Madras High Court · AIR 1918 Mad 505 : 42 Ind. Cas. 724 : (1917) 6 LW 428
Tamil Nadu Forest Act, 1882 — Section 32
High Courts26 Jul 1917
Tadepalli Peda Nagabhushanam and Another Vs Tadepalli Pitchayya and Others Tadepalli Subbarow and Others Vs Tadepalli Pitchayya and Others Tadepalli Krishnayya Vs Tadepalli Pitchayya and Others
Madras High Court · AIR 1918 Mad 443 : 42 Ind. Cas. 365 : (1917) 6 LW 448
Stamp Act, 1899 — Section 2(15)
High Courts26 Jul 1917
Vaidyanatha Sastri Vs Savithri Ammal and Others
Madras High Court · AIR 1918 Mad 469 : (1918) ILR (Mad) 75 : 42 Ind. Cas. 245 : (1917) 6 LW 542 : (1917) 33 MLJ 387
Limitation Act, 1908 — Article 125 Schedule II
High Courts24 Jul 1917
Kunjam Venkataramanayya Vs Dejappa Konde and Others
Madras High Court · 42 Ind. Cas. 540 : (1917) 6 LW 530 : (1918) 34 MLJ 319
Limitation Act, 1963 — Section 1(12)
High Courts24 Jul 1917
Suri Markandeya Sastri Vs Gottumukkala Subhanadhra Charyulu and Others
Madras High Court · AIR 1918 Mad 530 : 42 Ind. Cas. 288 : (1917) 6 LW 692
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts24 Jul 1917
Ganesa Seturam, minor by Guardian and Mother Velliammai Vs Ramaswami Servai and Others
Madras High Court · 42 Ind. Cas. 219 : (1917) 6 LW 520 : (1917) 33 MLJ 468
Companies Act, 1913 — Section 235
High Courts23 Jul 1917
Subroya Goundan and Others Vs Perumal Chettiar
Madras High Court · AIR 1918 Mad 377 : 43 Ind. Cas. 956
High Courts23 Jul 1917
Machi Raju Venkataratnam Vs Sri Rajah Vadrevu Ranganayakamma Zamindarini Garu and Others
Madras High Court · (1918) 8 LW 292 : (1918) 35 MLJ 335
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Article 11(1)
High Courts21 Jul 1917
L.A.L. Alagappa Chettiar Vs Naganatha Mudaliar and Others
Madras High Court · AIR 1918 Mad 497 : (1917) 33 MLJ 612
Provincial Insolvency Act, 1920 — Section 22