COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,881 of 5,226
Aiyanar Raja alias Shola Raja and Another Vs K.V. Alagar Raja and Others
Madras High Court · 52 Ind. Cas. 434
Suryanarayana alias Lakshmi Narayana (Minor by his Mother and Guardian S. Bhimala) and Another Vs Ramadoss and Others
Madras High Court · (1918) ILR (Mad) 605 : (1918) ILR (Mad) 604
Palaniammal Vs Muthuvenkatachala Maniagarar and Others
Madras High Court · AIR 1918 Mad 242 : 43 Ind. Cas. 833 : (1917) 33 MLJ 759
Kandasami Pillai Vs Muthuvenkatachala Maniagar and Others
Madras High Court · AIR 1918 Mad 263 : 43 Ind. Cas. 850 : (1917) 33 MLJ 787
Sunkuru Suryanarayana alias Lakshminarayana, being a minor by his Mother and Guardian Sunkuru Bhimala and Another Vs Sunkuru Ramadoss and Others
Madras High Court · 43 Ind. Cas. 526 : (1918) 7 LW 72 : (1918) 34 MLJ 87
Vinjamampati Peda Vekanna and Another Vs Vadlamannati Sreenivasa Deekshatulu
Madras High Court · (1918) ILR (Mad) 136
Vinjanampati Peda Venkanna and Another Vs Vadlamannati Sreenivasa Deekshatulu
Madras High Court · 43 Ind. Cas. 225 : (1917) 6 LW 649 : (1917) 33 MLJ 519
In Re: Koroth Mammad and Palacheruvatparkum Mullappalli Mammad
Madras High Court · 42 Ind. Cas. 977 : (1917) 6 LW 600 : (1917) 33 MLJ 430
Vellayappa Moothan Vs Krishna Moothan and Others
Madras High Court · AIR 1918 Mad 258 : (1918) 34 MLJ 32
Rajagopalachar Vs Sundaram Chetty and Others
Madras High Court · 45 Ind. Cas. 333 : (1917) 33 MLJ 696
C. T. M. N. R. Vellayappa Chettiyar and Others Vs Unnamalai Achi
Madras High Court · 42 Ind. Cas. 573 : (1917) 6 LW 687
Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi Vs South India Bank, Ltd. and Others South India Bank, Ltd. Vs Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi and Others
Madras High Court · 42 Ind. Cas. 609 : (1917) 6 LW 712
Pallikandi Kathapurath Mammad and Another Vs Matancheri Mammad
Madras High Court · 43 Ind. Cas. 28
Palikandi Katapurath Mammad and Another Vs Matancheri Mammad
Madras High Court · (1918) 35 MLJ 315
Subramania Aiyar and Another Vs A.L.V.R.R.M. Muthia Chettiar (dead) and Others
Madras High Court · AIR 1918 Mad 421 : (1917) 33 MLJ 705
Gurvanna Gowd and Others Vs Govindappa
Madras High Court · 44 Ind. Cas. 971
Bolusawmy and Another Vs Sri Rajah Venkatadri Appa Rao Bahadur Zemindar Garu
Madras High Court · 47 Ind. Cas. 594
Rajah Papamma Rao Garu, beingdead, M. R. Ry. Gopisetti Narayanaswami Naidu Garu, Receiver of Nidadavolb and Mbdur Estate ceased to exercise his functions as such, and Others---Claimant and party Appellants in the High Court Vs Revenue Divisional Officer, Guntur
Madras High Court · 42 Ind. Cas. 235
Rajah Papamma Rao Garu, being dead M.R. Ry. Gopisetti Narayanasami Naidu Garu, Reciever and Others Vs Revenue Divisional Officer
Madras High Court · AIR 1918 Mad 589 : (1918) 8 LW 499 : (1917) 33 MLJ 472