High Courts12 Sept 1917
Asa Beevi and Others Vs S.K.M. Kuruppan Chetty
Madras High Court · (1918) ILR (Mad) 365 : 41 Ind. Cas. 361 : (1918) 7 LW 215 : (1918) 34 MLJ 460
Transfer of Property Act, 1882 — Section 6
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,880 of 5,226
High Courts12 Sept 1917
A.T. Venkata Narayana Pillai Vs V. Ponnusami Nadar and Others
Madras High Court · (1918) ILR (Mad) 357 : 43 Ind. Cas. 205 : (1918) 7 LW 85 : (1917) 33 MLJ 660
Religious Endowments Act, 1863 — Section 14
High Courts11 Sept 1917
Ramanadhan Chetty Vs Katha Velan and Others
Madras High Court · (1918) ILR (Mad) 353 : (1917) 6 LW 753
High Courts11 Sept 1917
Sambasiva Ayyar and Another Vs Ganapathi Ayyar and Another
Madras High Court · AIR 1918 Mad 264(1) : 45 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Contract Act, 1872 — Section 25
High Courts11 Sept 1917
Chandra Goundan and Others Vs Palaniappa Goundan and Others
Madras High Court · AIR 1918 Mad 638(2) : 42 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Sept 1917
Sowbagia Ammal Vs Manicka Mudaliar and Others
Madras High Court · (1917) 33 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts10 Sept 1917
Sowbagia Ammal Vs Manika Mudali and Others
Madras High Court · 42 Ind. Cas. 975 : (1917) 6 LW 701
Transfer of Property Act, 1882 — Section 99
High Courts07 Sept 1917
In Re: Ravri Manikyam and Others
Madras High Court · AIR 1918 Mad 164 : 43 Ind. Cas. 95
High Courts07 Sept 1917
Ramachandra Mallya Vs Narayana Hegade and Another
Madras High Court · AIR 1918 Mad 665 : 42 Ind. Cas. 972 : (1918) 7 LW 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts05 Sept 1917
Rapaka Viyyanna Vs Parakala Bajamma alias Seshamma
Madras High Court · AIR 1918 Mad 336(1) : 44 Ind. Cas. 120
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts04 Sept 1917
Munugarra Satyalakshmi Naraya and Another Vs Munugarra Jagannadham and Others
Madras High Court · 42 Ind. Cas. 939 : (1917) 6 LW 765 : (1918) 34 MLJ 229
Limitation Act, 1963 — Article 44
High Courts04 Sept 1917
Subramanian Chetty Vs Vijia Raghunatha Pillai and Others
Madras High Court · AIR 1918 Mad 169 : 44 Ind. Cas. 419 : (1917) 6 LW 769
Specific Relief Act, 1877 — Section 42
High Courts03 Sept 1917
Annavarapu Nacharamma Vs Malladi Venkatapayya (Dead) and Others
Madras High Court · 70 Ind. Cas. 903 : (1922) 16 LW 922
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Sept 1917
Vasudeva Mudaliar Vs M.A. Velappa Nadar
Madras High Court · AIR 1918 Mad 297 : 45 Ind. Cas. 401 : (1917) 6 LW 717
Contract Act, 1872 — Section 62, 63, 73
High Courts31 Aug 1917
C.S. Parameswara Ayyan Vs Kittunni Valia Mannadiar alias Puthunana Panikkar and Another
Madras High Court · 43 Ind. Cas. 173 : (1917) 33 MLJ 591
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts31 Aug 1917
M. Pattabirama Naidu deceased through his legal representatives T.K.A.L. Balu Naidu, and Others Vs Subramania Chetti and Others
Madras High Court · 45 Ind. Cas. 76 : (1918) 7 LW 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)Limitation Act, 1963 — Article 181, 182
High Courts30 Aug 1917
In Re: Mallala Obiah of owk
Madras High Court · AIR 1918 Mad 731 : 42 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 211
High Courts30 Aug 1917
P.L.A. Palaniappa Chettiar Vs V.L.A.R. Veerappa Chettiar and Others
Madras High Court · (1918) ILR (Mad) 446
Limitation Act, 1908 — Section 20
High Courts30 Aug 1917
Mayarkara Illath Narayanan Moosad Vs Koori Kathil Itticherry Amma
Madras High Court · AIR 1918 Mad 431 : 42 Ind. Cas. 331 : (1917) 6 LW 536 : (1917) 33 MLJ 449
Criminal Procedure Code, 1898 (CrPC) — Section 488Specific Relief Act, 1877 — Section 42
High Courts29 Aug 1917
Chelimi Chetti and Others Vs Subbanna
Madras High Court · AIR 1918 Mad 379 : (1918) ILR (Mad) 442 : (1918) 34 MLJ 213