High Courts11 Apr 1917
Thenal Ammal and Another Vs Sokkammal and forty-six Ors.
Madras High Court · AIR 1918 Mad 656 : (1918) ILR (Mad) 233
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,887 of 5,226
High Courts09 Apr 1917
Kadirvelu Nainar Vs Kuppuswami Naiker
Madras High Court · (1917) 04 MAD CK 0034
High Courts07 Apr 1917
Ammalu Ammal alias Parvathi Ammal Vs Namagiri Ammal and Others
Madras High Court · AIR 1918 Mad 300 : 43 Ind. Cas. 760 : (1917) 6 LW 722 : (1917) 33 MLJ 631
Probate and Administration Act, 1881 — Section 4
High Courts04 Apr 1917
In Re: S. Swaminatha Iyer
Madras High Court · AIR 1918 Mad 583 : 39 Ind. Cas. 995
High Courts04 Apr 1917
Pandiyan Pillai Vs K.V. Vellayappa Rowther and Another
Madras High Court · AIR 1918 Mad 572 : 42 Ind. Cas. 438 : (1917) 6 LW 588 : (1917) 33 MLJ 316
Transfer of Property Act, 1882 — Section 98
High Courts03 Apr 1917
Enuga Sundararama Reddi Vs Bezwada Pattabhiramireddi (dead) add Ors.
Madras High Court · 42 Ind. Cas. 421 : (1917) 6 LW 272
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Apr 1917
Paramasivam Pillai Vs Subbaya Nadar
Madras High Court · AIR 1918 Mad 411(1) : 43 Ind. Cas. 551
High Courts03 Apr 1917
Battina Appanna and Others Vs Sreemanthu Raja Yarlagadda Venkataramalinga Bahadur Zemindar Garu
Madras High Court · 42 Ind. Cas. 464 : (1917) 6 LW 443 : (1917) 33 MLJ 355
Madras Estates Land Act, 1908 — Section 3(11)
High Courts03 Apr 1917
Subbaratna Mudali and Others Vs Balakrishnaswami Naidu
Madras High Court · 41 Ind. Cas. 408 : (1917) 6 LW 184 : (1917) 33 MLJ 207
High Courts30 Mar 1917
V. A. Chellam Aiyar Vs Corporation Of Madras
Madras High Court · AIR 1918 Mad 710 : 42 Ind. Cas. 513 : (1917) 6 LW 284
Madras City Municipal Act, 1904 — Section 58
High Courts29 Mar 1917
Kasiyana Koundan Vs Thimanaicken and Others
Madras High Court · 41 Ind. Cas. 527
High Courts29 Mar 1917
Banghy Abdul Razack Sahib Khan Sahib Banghy Abdul Khadar Sahib and Co. Vs Khandi Row and Another of W.K.A. Rane and Co.
Madras High Court · AIR 1918 Mad 515 : (1918) ILR (Mad) 225
High Courts28 Mar 1917
Kozhi Koti Khader Palli Veettil Mahamed Haji Vs Moideen Veettil Kalimabi
Madras High Court · (1918) ILR (Mad) 211 : 42 Ind. Cas. 517 : (1917) 6 LW 288
High Courts28 Mar 1917
Arunachellam Chetty Vs Sabapathy Chetty
Madras High Court · AIR 1918 Mad 711 : (1918) ILR (Mad) 213
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts28 Mar 1917
C. Streeramulu Naidu Vs T. Ramaswami Mudaliar and Others
Madras High Court · AIR 1918 Mad 393 : 42 Ind. Cas. 948 : (1917) 33 MLJ 596
Evidence Act, 1872 — Section 91
High Courts28 Mar 1917
Arunachalam Chetty Vs Sabapathy Chetty
Madras High Court · 41 Ind. Cas. 937 : (1917) 6 LW 368 : (1917) 33 MLJ 499
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts28 Mar 1917
Kozhikoti Khadir Palliveetil Mahamed Haji Vs Moideen Veettil Kalimabi
Madras High Court · (1918) ILR (Mad) 211
High Courts27 Mar 1917
R. Ramchandra Naidu and Others Vs Malang Hyath Batcha Saib and Others
Madras High Court · 43 Ind. Cas. 661
High Courts27 Mar 1917
Tirumalai Kandama Kondala Nagayya Ramakrishna Kadirvelusami Naicker, minor by his Mother and Guardian, Veluthayammal Vs The Eastern Development Corporation Ltd.
Madras High Court · AIR 1918 Mad 396 : 43 Ind. Cas. 537 : 42 Ind. Cas. 953 : (1917) 33 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts27 Mar 1917
Govindasami Pillai Vs The Municipal Council of Kumbakonum
Madras High Court · 45 Ind. Cas. 95 : (1917) 6 LW 401 : (1917) 33 MLJ 577
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(d)