High Courts19 Mar 1917
Majjiga Venkatasubba Reddi Vs Chundi Linga Reddi
Madras High Court · AIR 1918 Mad 554(1) : 41 Ind. Cas. 640
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,889 of 5,226
High Courts16 Mar 1917
A. Kuttan Vs P. Kalliani Amma and Others
Madras High Court · AIR 1918 Mad 697(1) : 40 Ind. Cas. 449 : (1917) 6 LW 25
High Courts16 Mar 1917
Kondapalli Parasuramareddi and Others Vs Malereddi Venkayya and Another By Their Mother and Guardian Kotamma
Madras High Court · AIR 1918 Mad 695 : 42 Ind. Cas. 496 : (1917) 6 LW 250
High Courts15 Mar 1917
Chinta Rangayya and Others Vs Chinta Butchamma and Others
Madras High Court · AIR 1918 Mad 699 : 41 Ind. Cas. 281 : (1917) 6 LW 61
High Courts14 Mar 1917
Puliyadi Navanna Ellarayan Vs Kuttuva China Kuna Muni Nagendra Iyen and Another
Madras High Court · AIR 1918 Mad 716 : 42 Ind. Cas. 509 : (1917) 6 LW 233
Contract Act, 1872 — Section 52Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts14 Mar 1917
P.R. Srinivasa Aiyar Vs A. Sesha Iyer and Another
Madras High Court · 41 Ind. Cas. 783
High Courts14 Mar 1917
Appavu Rowther alias Kadirsa Rowther Vs Seeni Rowther alias Muhammad Abdul Kadir Rowther
Madras High Court · AIR 1918 Mad 719 : (1918) ILR (Mad) 115 : 42 Ind. Cas. 514 : (1917) 6 LW 243 : (1917) 33 MLJ 177
Civil Procedure Code, 1908 (CPC) — Section 22Contract Act, 1872 — Section 28
High Courts14 Mar 1917
P.R. Srinivasa Aiyar Vs A. Sesha Aiyar and Another
Madras High Court · AIR 1918 Mad 444 : (1918) ILR (Mad) 197 : (1918) 34 MLJ 282
Contract Act, 1872 — Section 65
High Courts13 Mar 1917
Segu Baliah Vs N. Ramasamiah
Madras High Court · 42 Ind. Cas. 608 : (1917) 6 LW 283
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 421, 424
High Courts13 Mar 1917
C. Srinivasa Aiyangar and Others Vs Meddaikara Abdur Rahim Sahib and Another
Madras High Court · 40 Ind. Cas. 82 : (1917) 6 LW 108
High Courts13 Mar 1917
Akula Bakkayya, Manager of the A.L.J. Company Vs Aluri Venkatanarasimham
Madras High Court · 39 Ind. Cas. 948
High Courts13 Mar 1917
Akula Bakkayya, Manager of the A.L.I. Company Vs Aluri Venkatanarasimham
Madras High Court · (1917) 33 MLJ 553
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts12 Mar 1917
In Re: Naddi Chengadu
Madras High Court · AIR 1918 Mad 644(1) : (1917) ILR (Mad) 789 : 39 Ind. Cas. 1006
High Courts09 Mar 1917
Bezwada Kotayya and Others Vs Konathalapalli Venkayya
Madras High Court · 45 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403
High Courts07 Mar 1917
Anantanarayana Iyer Vs Kozhikote Patinhare Kovta-Lakath Thiruveerarayan Alias Thampan Thamburan Styled The Present Edathrapad 4th Rajah Of Calicut and Others
Madras High Court · AIR 1918 Mad 548 : 41 Ind. Cas. 536
High Courts07 Mar 1917
Sivanupandia Thevar and Others Vs Meenakshi Sundara Vinayaka Visakaperumal Sethurayar Avargal Minor ZamiNdar of Urkad Represented by Krishna Rao Manager of the Estate Under the Court of Wards
Madras High Court · (1918) ILR (Mad) 109
Madras Estates Land Act, 1908 — Section 40(1)
High Courts07 Mar 1917
Anantanarayana Iyen Vs Khozhikote Patinhare Kovilakath Thiruveerarayan alias Thampan Thamburan and Others
Madras High Court · (1917) 33 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts06 Mar 1917
Nadanaligi Kurugodappa Vs Angadi Soogamma and Another
Madras High Court · AIR 1918 Mad 661 : (1918) ILR (Mad) 40 : 39 Ind. Cas. 928
High Courts06 Mar 1917
Gangadharan Pattar and Others Vs Patinhara Kovilakath Thazhathe Manavikraman alias Cheria Kunjunni Rajah Avl. and Others
Madras High Court · AIR 1918 Mad 453 : 42 Ind. Cas. 268 : (1917) 6 LW 491 : (1917) 33 MLJ 512
High Courts06 Mar 1917
Mogadasu Venkatadasu and Others Vs Venkamamidi Udayanarayan and Others
Madras High Court · AIR 1918 Mad 569 : 41 Ind. Cas. 122 : (1917) 6 LW 142 : (1917) 33 MLJ 548
Madras Estates Land Act, 1908 — Section 3(2)(d)