High Courts02 Mar 1917
Vankamamidi Mahalakshmamma Vs Venkamamidi Rajamma Alias Raja Lakashmamma and Another
Madras High Court · 43 Ind. Cas. 458
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,890 of 5,226
High Courts02 Mar 1917
Muthu Bhattar Vs Mrithunjaya Bhattar and Another
Madras High Court · 44 Ind. Cas. 248 : (1918) 7 LW 78
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 Mar 1917
Dost Muhammed Khan and Another Vs Nazir Ali Sahib and Another
Madras High Court · AIR 1918 Mad 1006 : 42 Ind. Cas. 474 : (1917) 6 LW 134
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Mar 1917
Sikhamani Pandithar Vs Ammani Ammal and Others
Madras High Court · AIR 1918 Mad 708 : 40 Ind. Cas. 36
High Courts01 Mar 1917
Puthiyapandikasalayil Abdulla Koya Vs Kallumpurath Kanaran (dead) and Others
Madras High Court · 43 Ind. Cas. 6 : (1917) 33 MLJ 463
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6
High Courts28 Feb 1917
C. Jagannadha Mudaliar, Receiver, Appointed By The District Court Of The Chingleput On Behalf The Rajah Of Kalahasti, Since Discharged Vs Neervoy Audiah and Others
Madras High Court · AIR 1918 Mad 636 : 42 Ind. Cas. 718 : (1917) 6 LW 292
Madras Estates Land Act, 1908 — Section 13(3)
High Courts28 Feb 1917
Swaminatha Mudali and Others Vs M. Saravana Mudali and Others
Madras High Court · AIR 1918 Mad 383 : (1917) 33 MLJ 370
Specific Relief Act, 1877 — Section 18Transfer of Property Act, 1882 — Section 3
High Courts26 Feb 1917
K. Ramalinga Annavi Vs Narayana Annavi and Others
Madras High Court · (1917) 42 MLJ 504
Limitation Act, 1963 — Section 12
High Courts26 Feb 1917
The Public Prosecutor Vs Kayaniyil Kunhamad and Others
Madras High Court · AIR 1918 Mad 562 : 39 Ind. Cas. 990 : (1917) 5 LW 537
High Courts23 Feb 1917
Chikkam Seshamma and Another Vs Chikkam Ammiraju and Others
Madras High Court · (1918) ILR (Mad) 33
Contract Act, 1872 — Section 15
High Courts23 Feb 1917
Nallasivan Pillai Vs N. Ramalingam Pillai
Madras High Court · AIR 1918 Mad 398 : 41 Ind. Cas. 305 : (1917) 6 LW 364 : (1917) 32 MLJ 402
Legal Practitioners Act, 1879 — Section 13
High Courts23 Feb 1917
Doraisami Padayachi and Another Vs Vaidyalinga Padayachi (dead) and Others
Madras High Court · AIR 1918 Mad 1145 : (1917) 33 MLJ 46
Specific Relief Act, 1877 — Section 21
High Courts23 Feb 1917
S.K. Mohideen Kadirshaw Maraikar Vs The Official Receiver and Another
Madras High Court · AIR 1918 Mad 206 : (1918) ILR (Mad) 30 : 45 Ind. Cas. 67
Provincial Insolvency Act, 1907 — Section 24, 26, 52
High Courts23 Feb 1917
Hussain Sahib and Others Vs Hassan Saib and Others
Madras High Court · 41 Ind. Cas. 184 : (1917) 5 LW 835
High Courts22 Feb 1917
Kailasa Pandaram Vs Ramanuja Naidu and Others
Madras High Court · AIR 1918 Mad 1204(1) : 39 Ind. Cas. 950 : (1917) 6 LW 19
High Courts20 Feb 1917
Chidambara Pillai and Others Vs Rangasami Naicker and Thirty-Seven Ors.
Madras High Court · (1918) ILR (Mad) 561 : (1918) 7 LW 454
High Courts19 Feb 1917
Devarapalli Ramalinga Reddi and Others Vs Srigiriraju Kotayya and Others
Madras High Court · AIR 1918 Mad 541 : (1918) ILR (Mad) 26 : 41 Ind. Cas. 286 : (1917) 6 LW 246 : (1917) 33 MLJ 60
Evidence Act, 1872 — Section 35
High Courts16 Feb 1917
The Public Rrosecutor Vs Tsandra Ramaswamy and Others
Madras High Court · AIR 1918 Mad 540 : 39 Ind. Cas. 1000
High Courts16 Feb 1917
Nathamuni Mudali and Others Vs Parthasaradhi Mudali and Others
Madras High Court · AIR 1918 Mad 693(2) : (1917) 6 LW 188 : (1917) 33 MLJ 203
High Courts14 Feb 1917
Ratna Mudali and Another Vs King-Emperor
Madras High Court · (1917) ILR (Mad) 1028