High Courts13 Feb 1917
Avasarala Kondal Row and Another Vs Iswara Sanyasi Swamulavaru alias Avasarala Kamarazu and Others
Madras High Court · AIR 1918 Mad 402 : (1917) 33 MLJ 63
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,891 of 5,226
High Courts13 Feb 1917
Appala Raja and Others Vs Rangappa Naicker and Others
Madras High Court · AIR 1918 Mad 632 : (1917) 6 LW 12 : (1917) 33 MLJ 481
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts12 Feb 1917
Vadla Nagiah Vs Valuru Divakara Mudaliar, Deceased, By His Legal Representative Valuru Pdrdshothama
Madras High Court · AIR 1918 Mad 564(1) : 41 Ind. Cas. 585
High Courts09 Feb 1917
M. Narayani Ammal Vs The SECRETARY of STATE for INDIA in COUNCIL and Others
Madras High Court · AIR 1918 Mad 590 : 41 Ind. Cas. 167
High Courts09 Feb 1917
D. Soundararaja Iyengar Vs K. Sreenivasa Chariar and Another
Madras High Court · AIR 1918 Mad 703 : 39 Ind. Cas. 975
High Courts09 Feb 1917
Ramanamma alias Videhi Patnayakam and Another Vs Bathula Kamaraju and Others
Madras High Court · 39 Ind. Cas. 863
High Courts09 Feb 1917
Ramanamma alias Vidchi Patnayakam and Another Vs Bathala Kamaraju and Others
Madras High Court · AIR 1918 Mad 640 : (1918) ILR (Mad) 23 : (1917) 5 LW 704
High Courts08 Feb 1917
Samandan Karakat Etathil Karnavan Ryrappan Nambiar Vs Manikot Velluva Veetil Raman Nambiar (deceased) and Others
Madras High Court · (1917) 6 LW 296 : (1917) 33 MLJ 679
Limitation Act, 1908 — Section 3
High Courts07 Feb 1917
In Re: Bagiammal and Another
Madras High Court · AIR 1918 Mad 488 : (1917) 32 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Feb 1917
Appan Patra Chariar Vs V.S. Srinivasa Chariar and Others
Madras High Court · (1917) ILR (Mad) 1122
High Courts06 Feb 1917
Pumulli Manakal Narayanan Nambudripad Vs Venkitajela Aiyar and Others
Madras High Court · AIR 1918 Mad 705 : 40 Ind. Cas. 414 : (1917) 5 LW 615
High Courts06 Feb 1917Dismissed
Bathula Venkanna Vs Namuduri Venkatakrishnayya and Another
Madras High Court · (1917) 02 MAD CK 0026
Limitation Act, 1963 — Section 10
High Courts06 Feb 1917
Sathula Venkanna Vs Namuduri Venkatakrishnayya and Another
Madras High Court · AIR 1918 Mad 492 : 41 Ind. Cas. 807 : (1917) 6 LW 192 : (1917) 33 MLJ 35
Limitation Act, 1963 — Article 113
High Courts06 Feb 1917
Appan Patrachariar Vs V.S. Srinivasachariar and Others
Madras High Court · AIR 1918 Mad 531 : (1917) ILR (Mad) 1122 : (1917) 5 LW 544 : (1917) 32 MLJ 364
High Courts02 Feb 1917
In Re: Mantripragada Venkatarama Rao and Others
Madras High Court · AIR 1918 Mad 574(1) : 41 Ind. Cas. 137
High Courts02 Feb 1917
Kizhakke Meladathil Vidvan Kombi Achan Sekhari Varma Valia Raja Avergal of Palghat (deceased) and Another Vs Kannanpra Nair Veetil Karnavan Raman Unni alias Tharuvayur Pada Nair and Others
Madras High Court · 42 Ind. Cas. 22
Limitation Act, 1963 — Section 2
High Courts02 Feb 1917
Ansur Subba Naidu and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1918 Mad 373 : 41 Ind. Cas. 770
High Courts02 Feb 1917
Kizhakke Meladathi Vidvan Kombi Achan styled Sekhari Varma Valia Raja Avergal of Palghat (deceased) and Another Vs Kannanpara Nair Veetil Karnavan Raman Unni alias Tharuvayur Pada Nair and Others
Madras High Court · (1918) ILR (Mad) 4 : (1917) 6 LW 195 : (1917) 33 MLJ 26
Limitation Act, 1963 — Section 2
High Courts01 Feb 1917
In Re: Vemireddy Babu Reddy
Madras High Court · AIR 1918 Mad 591(1) : 39 Ind. Cas. 309