High Courts16 Jan 1917
T. Rangayya Reddy Vs V.R. Subrahmanya Aiyar and Others
Madras High Court · (1917) ILR (Mad) 365 : (1917) 5 LW 797 : (1917) 32 MLJ 575
Specific Relief Act, 1877 — Section 27
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,893 of 5,226
High Courts16 Jan 1917
The Firm of Ramakrishna Aiyar and Another Vs The Official Receiver of Tinnevelly
Madras High Court · (1917) 5 LW 507 : (1917) 32 MLJ 520
Provincial Insolvency Act, 1907 — Section 37
High Courts16 Jan 1917
Boidyo Gauranga Sahu Vs Sudevi Mata
Madras High Court · AIR 1918 Mad 1278 : (1917) ILR (Mad) 612 : 41 Ind. Cas. 589 : (1917) 6 LW 46 : (1917) 32 MLJ 597
Trusts Act, 1882 — Section 60
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Atyathorai Odayar and Others
Madras High Court · (1917) ILR (Mad) 1118
High Courts15 Jan 1917
Vadlamudi Gopalakrishnayya and Another and Vadlamudi Subba Rao by Natural Father and Guardian Vadlamudi Seetharamaswamy Vs Vadlamudi Gangayya and Others Vadlamudi Gangayya and Others Vs Bobba Padmanabhyya and Others Vadlamudi Manikyam and Others and Vadlamudi Venkatasubba Row Vs Vadlamudi Lingayya and Another
Madras High Court · 52 Ind. Cas. 749
High Courts11 Jan 1917
In Re: Piranu Nadathi and Others
Madras High Court · AIR 1918 Mad 439 : (1917) ILR (Mad) 880 : (1917) 5 LW 414
High Courts11 Jan 1917
The Secretary of State for India in Council Vs Palaniyappa Pillai and Another
Madras High Court · AIR 1918 Mad 608 : 41 Ind. Cas. 24 : (1917) 6 LW 572
High Courts10 Jan 1917
Challa Balayya Vs Kanuparthi Subbayya
Madras High Court · (1918) ILR (Mad) 1171 : (1917) ILR (Mad) 1171
High Courts10 Jan 1917
Venkataswami Naidu Vs Shanmugam Pillai
Madras High Court · AIR 1918 Mad 257 : 43 Ind. Cas. 1 : (1917) 6 LW 757
High Courts09 Jan 1917
Aiyavier Vs Subramania Aiyar and Others
Madras High Court · AIR 1918 Mad 395 : (1917) 6 LW 22 : (1917) 32 MLJ 439
High Courts08 Jan 1917
Muthukrishna Naidu, minor, by Mother and Guardian Janaki Ammal Vs Kanoji alias Muthukrishnappa Naidu and Others
Madras High Court · AIR 1918 Mad 723 : 39 Ind. Cas. 504
High Courts08 Jan 1917
Panchapagesa Odayar and Another Vs Kanaka Ammal and Another
Madras High Court · 42 Ind. Cas. 344 : (1917) 6 LW 408 : (1917) 33 MLJ 455
High Courts01 Jan 1917
Doraisami Padayachi and Another Vs Vaithilinga Padayachi (dead) and Others
Madras High Court · (1917) ILR (Mad) 31 : 41 Ind. Cas. 581 : (1917) 32 MLJ 422
Contract Act, 1872 — Section 25
High Courts22 Dec 1916
Subramania Ayyar and Others Vs Raja Rajeswara Dorai alias Muthuramalinga Sethupathi and Another
Madras High Court · (1917) ILR (Mad) 1016
High Courts22 Dec 1916
T.P. Kanthimathinatha Pillai Vs Pugal Subramania Nadan and Others
Madras High Court · 39 Ind. Cas. 144
High Courts22 Dec 1916
A. S. N. Naina Pillai Marakayar Vs T. A. R A. R. M. Ramanathan Chettiar and Others Gopala Thevan and Another Vs Ramanathan Chettiar and Others Pazanithevan and Others Vs Ramanathan Chettiar and Others
Madras High Court · 41 Ind. Cas. 788
High Courts22 Dec 1916
Gopalaiyar Vs Tiruvengadam Pillai, late a minor by his Guardian and maternal uncle Kendasami Pillai, but now declared a major by Order of this Court dated this 22nd December 1916 and Another
Madras High Court · (1917) 5 LW 407 : (1917) 32 MLJ 503
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts22 Dec 1916
A.S.N. Naina Pillai Marakayar Vs T.A.R.A.R.M. Ramanathan Chettiar and Others
Madras High Court · (1917) 33 MLJ 84
Evidence Act, 1872 — Section 90
High Courts21 Dec 1916
Krishnappa Mudali Vs Periasami Mudali
Madras High Court · (1917) ILR (Mad) 964 : (1917) 5 LW 369 : (1917) 32 MLJ 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts21 Dec 1916
Krishnappa Mudaly Vs Periaswamy Mudaly
Madras High Court · (1917) ILR (Mad) 964