High Courts30 Nov 1916
Kunhalloor Puthia Veettil Rayarappa Atioti Vs Vathukoilath Parkum Punnisseri Kelappa Kurup and Others
Madras High Court · 39 Ind. Cas. 741
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,895 of 5,226
High Courts30 Nov 1916
Kunhalloor Puthia Veetil Rayarappa Atioti Vs Vathukoilath Parkum Punnisseri Kelappa Kurup and Others
Madras High Court · (1917) ILR (Mad) 594 : (1917) 5 LW 617 : (1917) 32 MLJ 110
High Courts30 Nov 1916
Nataraja Naicken Vs Ayyasawmi Pillai and Another
Madras High Court · (1917) 5 LW 410 : (1917) 32 MLJ 354
Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts29 Nov 1916
Puthisseri Maniyannoor Puthamvittil Narayana nair Vs Thozukkat Pullaniyil Narayanna Nambier and Another
Madras High Court · (1917) 32 MLJ 489
High Courts28 Nov 1916
Balide Kamayya and Others Vs Pragada Papayya and Another
Madras High Court · (1917) ILR (Mad) 259 : (1917) 5 LW 565 : (1917) 32 MLJ 477
High Courts26 Nov 1916
Mahamad Meeran Bibi and Another Vs Sheik Mahamad Rowther and Others
Madras High Court · 37 Ind. Cas. 879
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts24 Nov 1916
Divi Punniah Vs Gorantla Kotamma and Others
Madras High Court · (1917) ILR (Mad) 939
High Courts24 Nov 1916
Muthaya Pillai and Others Vs Tinnevelly South India Bank, Ltd. and Others
Madras High Court · 37 Ind. Cas. 230 : (1917) 5 LW 341
High Courts24 Nov 1916
V. Navaneetha Krishna Thevar Vs Ramasami Pandia Thalavar and Others
Madras High Court · (1917) ILR (Mad) 871 : (1917) 33 MLJ 277
Evidence Act, 1872 — Section 35
High Courts24 Nov 1916
Pankajammal Vs Secretary of State for India by the Collector of North Arcot and Others
Madras High Court · (1917) ILR (Mad) 1108 : (1917) 5 LW 346 : (1917) 32 MLJ 237
Civil Procedure Code, 1908 (CPC) — Section 100(a)
High Courts24 Nov 1916
Divi Punniah Vs Goruntla Kotamma (Dead) and Others
Madras High Court · 38 Ind. Cas. 237 : (1917) 5 LW 157
High Courts21 Nov 1916
In Re: Appavu Kavundan and Another
Madras High Court · 36 Ind. Cas. 878
Criminal Procedure Code, 1898 (CrPC) — Section 195(7)(c)
High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Limited and Another Vs T. Arogiaswami Pillay
Madras High Court · (1917) ILR (Mad) 1004
High Courts21 Nov 1916
Abdul Majeeth Khan sahib Vs C. Krishnamachariar
Madras High Court · (1917) ILR (Mad) 243 : (1917) 5 LW 767 : (1917) 32 MLJ 195
High Courts21 Nov 1916
The Mylapore Permanent Benefit Fund Ltd. and Another Vs T. Arogiasami Pillai
Madras High Court · (1917) ILR (Mad) 1004 : (1917) 32 MLJ 528
High Courts17 Nov 1916
Narayanasamy Aiyar Vs Kuppusamy Aiyar
Madras High Court · 37 Ind. Cas. 41 : (1917) 5 LW 372
High Courts16 Nov 1916
Maliyakkal Kathiri Mutte Musaliar Vs Purathayil Puthiyakath Kutti Chekkutti Musaliar and Others
Madras High Court · 39 Ind. Cas. 425 : (1917) 5 LW 330
High Courts16 Nov 1916
Ramanathan Chetty, By His Next Friend Seethai Achi Vs A. R. A. R. S. M. Somasundaram Chettiar and Others
Madras High Court · 37 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts15 Nov 1916
Subba Naick Vs Rama Aiyar and Another
Madras High Court · 37 Ind. Cas. 892
Guardians and Wards Act, 1890 — Section 34, 7
High Courts15 Nov 1916
Chettiar alias Vairavan Chettiar, Aramanai Rangasami Chettiar, Govindasami Chettiar (dead) and Others and Kolandavelu Udayan and Others Vs Vaithilinga Mudaliar and Others Srinivasa Aiyar and Others Vs Vaithilinga Mudaliar and Others Vaithilinga Mudaliar and Others Vs Srirangathanni and Others T. V. Gopalasami Mudaliar Vs Vaithilinga Mudaliar and Others
Madras High Court · 41 Ind. Cas. 546