High Courts15 Nov 1916
Subba Naick Vs Rama Ayyar and Another
Madras High Court · (1917) ILR (Mad) 775 : (1917) 5 LW 261
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,896 of 5,226
High Courts15 Nov 1916
Saravana Pillai Vs Arunachalam Chettiar
Madras High Court · (1917) ILR (Mad) 841
High Courts15 Nov 1916
Godavarty Sundaramma Vs Godavarty Mangamma
Madras High Court · (1918) 8 LW 88 : (1918) 34 MLJ 558
Court Fees Act, 1870 — Section 7(v)(b)
High Courts15 Nov 1916
R.M.M.S.T. Somasundaram Chettiar alias Vairavan Chettiar and Others Vs Vaithilinga Mudaliar and Others
Madras High Court · (1917) ILR (Mad) 846 : (1917) 6 LW 258
High Courts15 Nov 1916
P.L.S. Palaniappa Chetty alias Shanmugam Chetty Vs P.L.P.P.L. Palaniappa Chetty and Others
Madras High Court · (1917) ILR (Mad) 18 : (1917) 5 LW 776 : (1917) 32 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts15 Nov 1916
Saravana Pillai Vs Arunachellam Chettiar minor by his next friend Venkatachellam Chettiar through his agent Subramania Chettiar
Madras High Court · (1917) ILR (Mad) 841 : (1917) 5 LW 538 : (1917) 32 MLJ 553
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Nov 1916
Godavarthy Sundaramma Vs Godavarthy Mangamma
Madras High Court · 47 Ind. Cas. 543
Court Fees Act, 1870 — Section 7(v)(6)
High Courts14 Nov 1916
Manepalli Mangamma and Others Vs Manepalli Sathiraju
Madras High Court · (1917) 5 LW 246 : (1916) 31 MLJ 816
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts13 Nov 1916
Somasundaram Pillai and Another Vs Chokkalingam Pillai
Madras High Court · (1917) ILR (Mad) 780 : (1917) 5 LW 267
High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib (of T.A. Rahman and Sons) Vs Nathu Vellabji
Madras High Court · (1917) ILR (Mad) 835 : (1917) 5 LW 349
High Courts09 Nov 1916
Mahomed Ghouse Rahman Sahib Vs Nathu Vallabhji
Madras High Court · 37 Ind. Cas. 516
Criminal Procedure Code, 1898 (CrPC) — Section 185, 526, 527
High Courts09 Nov 1916
Kuppusamy Aiyar (dead) and Another Vs A.L. V. R. P. S. Veerappa Chettiar and Others
Madras High Court · 37 Ind. Cas. 875 : (1917) 5 LW 375
High Courts09 Nov 1916
Kullappa Goundan Vs Abdul Rahim Sahib
Madras High Court · (1917) ILR (Mad) 824 : 39 Ind. Cas. 254
High Courts08 Nov 1916
P. Krishnaswami Pillai Vs Doraisami Ammal and Another
Madras High Court · 36 Ind. Cas. 1003 : (1917) 5 LW 147
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Presidency Small Cause Courts Act, 1882 — Section 38
High Courts08 Nov 1916
Sindigi Lingappa alias Sidda Lingappa, minor by guardian and brother Siddappa and Another Vs Sindigi Sidda Basappa and Others
Madras High Court · (1917) 32 MLJ 47
High Courts02 Nov 1916
Pichu Vadhiar Vs The Secretary of State for India in Council and Another
Madras High Court · (1917) ILR (Mad) 767 : (1917) 5 LW 664
High Courts02 Nov 1916
Narayana Bharatigal alias Kappiyur Swamiyar Avergal and Rama Bharatigal alias Pallipat Swamiyar Avergal Vs Ittuli Amma and Others
Madras High Court · 39 Ind. Cas. 893
High Courts02 Nov 1916
Adikesavan Naidu and Others Vs M.V. Gurunatha Chetti and Others
Madras High Court · (1917) ILR (Mad) 338 : (1917) 5 LW 425 : (1917) 32 MLJ 180
Contract Act, 1872 — Section 73
High Courts02 Nov 1916
Swaminatha Aiyar Vs Srinivasa Aiyar and Others
Madras High Court · (1917) 5 LW 323 : (1917) 32 MLJ 259
High Courts02 Nov 1916
Nagoji Row and Others Vs Subbarayulu Naidu and Others
Madras High Court · 36 Ind. Cas. 876 : (1917) 5 LW 118
Criminal Procedure Code, 1898 (CrPC) — Section 145