High Courts17 Oct 1916
Gatiganti Subbarayudu and Others Vs Arumilli Surayya
Madras High Court · 37 Ind. Cas. 914
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,898 of 5,226
High Courts16 Oct 1916
Marudanayagam Pillai Vs Munusamy Pillai and Others
Madras High Court · 37 Ind. Cas. 776
High Courts13 Oct 1916
In Re: Medai Dhalavoy Tirumala-Yappa Mudeliar
Madras High Court · 37 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Oct 1916
Margasahaya Chetty Vs Gandala Nadiabba and Another
Madras High Court · 36 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts13 Oct 1916
Soorthingjee Sakalchand Vs Mahomed Nasurudeen and Another
Madras High Court · (1917) 32 MLJ 146
Contract Act, 1872 — Section 56
High Courts13 Oct 1916
Gandla Nadiabba and Another Vs Margasahaya Chetty
Madras High Court · (1917) 5 LW 290 : (1917) 32 MLJ 78
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253
High Courts12 Oct 1916
Poosarla Chinnasway Vs Kattamoori Venkatarama Krishnayya and Others
Madras High Court · 37 Ind. Cas. 778 : (1916) 4 LW 502
High Courts11 Oct 1916
K. Sattiraju Vs P. Venkataswami and Others
Madras High Court · (1917) ILR (Mad) 925
High Courts11 Oct 1916
Raja Kumara Venkata Perumal, Raju Bahadur Varu and Estate Guardian Mr. W. A. Vara-Dachariar. Vs Uddagiri Papa Naidu and Others
Madras High Court · 41 Ind. Cas. 208
High Courts11 Oct 1916
K. Murugappa Chetty Vs P. Vyapuri Chetti and Another
Madras High Court · (1917) 5 LW 364 : (1917) 32 MLJ 536
Limitation Act, 1908 — Article 85
High Courts11 Oct 1916
Gullapalli Venkataramayya Vs Koonaparaju Venkatraju and Others
Madras High Court · (1916) 4 LW 609 : (1916) 31 MLJ 877
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts10 Oct 1916
Inti Tarini and Another Vs Komolo Bisoti and Others
Madras High Court · 37 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts10 Oct 1916
Sree Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zemindar Garu Vs Andavolu Venkataratnam (died) and Others
Madras High Court · (1917) 5 LW 682 : (1917) 32 MLJ 63
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts10 Oct 1916
T. Namberumal Chetty Vs M.P. Narasimhachari
Madras High Court · (1916) 31 MLJ 698
High Courts10 Oct 1916
Devineni Pattayya and Others Vs Chelasani Bhadrayya and Others
Madras High Court · 37 Ind. Cas. 918 : (1917) 5 LW 151
Madras Hereditary Village Offices Act, 1895 — Section 13, 21
High Courts04 Oct 1916
Mujuluri Sivaramayya Vs Singumahanti Bhujanga Rao and Another
Madras High Court · 37 Ind. Cas. 773 : (1917) 5 LW 255
Provincial Insolvency Act, 1920 — Section 22
High Courts04 Oct 1916
Shanmuga Chetty (Minor by his Next Friend Meenakshi Ammal) Vs C.K. Narayana Ayyar (dead) and Others
Madras High Court · (1917) ILR (Mad) 743
High Courts04 Oct 1916
Shanmuga Chetty, minor, by his next-friend Meenakshi Ammal Vs C. K. Narayana Aiyar, Dead and Others
Madras High Court · 41 Ind. Cas. 510
High Courts03 Oct 1916
Swaminatha Vellala Thevan and Another Vs Darmalinga Chettiar
Madras High Court · 37 Ind. Cas. 825
Civil Procedure Code, 1908 (CPC) — Section 47, 64Evidence Act, 1872 — Section 115
High Courts03 Oct 1916
The Secretary of State for India in Council Vs Sengammal and Others
Madras High Court · 36 Ind. Cas. 833 : (1916) 4 LW 613
Criminal Procedure Code, 1898 (CrPC) — Section 386