High Courts03 Oct 1916
Subbata Nadan Vs Aiyavoo Reddi Alias Sanga Reddi and Others
Madras High Court · 37 Ind. Cas. 977
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,899 of 5,226
High Courts03 Oct 1916
In Re: Maturi Venkatasubbayya
Madras High Court · (1917) ILR (Mad) 589 : 41 Ind. Cas. 655
High Courts03 Oct 1916
Athan Kutti and Others Vs Kuttanat Illoth Narayan Nambudri's wife Matairl Illoth Subhadra Suterjanan and Others
Madras High Court · (1917) 5 LW 461 : (1917) 32 MLJ 317
Transfer of Property Act, 1882 — Section 60
High Courts03 Oct 1916
Kandula Pbda Linga Reddi and Others Vs Kakumanu Hanumayta
Madras High Court · 37 Ind. Cas. 764
High Courts03 Oct 1916
Nataraja Padaychi and Others Vs Nagamuthu Padayachi and Others
Madras High Court · 37 Ind. Cas. 761
Specific Relief Act, 1877 — Section 18(a)
High Courts02 Oct 1916
Sivakolundu Pillai Vs Ganapathy Iyer and Others
Madras High Court · 37 Ind. Cas. 964
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 99
High Courts29 Sept 1916
Kannusami Thanjiroyan Vs Muthusami Pillai, Deceased and Others
Madras High Court · 38 Ind. Cas. 194 : (1917) 5 LW 250
Limitation Act, 1963 — Article 148, 18Trusts Act, 1882 — Section 64
High Courts27 Sept 1916
In Re: Anipe Palladu
Madras High Court · 36 Ind. Cas. 847 : (1917) 5 LW 327
Criminal Procedure Code, 1898 (CrPC) — Section 276, 326
High Courts25 Sept 1916
Mulambath Kunhammad and Others Vs Acharath Parakat Kathiri Kutti and Others
Madras High Court · (1917) 5 LW 472 : (1916) 31 MLJ 827
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 53
High Courts22 Sept 1916
Thachangot Cheruvani Narayani Amma and Another Vs Malammal Kootancheri Kunchukutti Amma and Others
Madras High Court · (1917) 32 MLJ 541
Malabar Compensation for Tenants Improvements Act, 1887 — Section 3(h)
High Courts21 Sept 1916
Subramaniam Chettiar Vs Arjuna Perumal, Minor, By His Mother and Guardian Velammal
Madras High Court · 37 Ind. Cas. 377
High Courts21 Sept 1916
Kovvuri Thirujpathi Raju Vs Kovvuri Venkataraju, minor by his Mother and Guardian Sanyasamma and Others
Madras High Court · 40 Ind. Cas. 418
High Courts21 Sept 1916
Imbiohi Vs Achampat Avukoya Haji and Others
Madras High Court · (1917) 33 MLJ 58
Transfer of Property Act, 1882 — Section 100
High Courts21 Sept 1916
S. Venkatikrishna Pattar Vs R. Krishna Pattar
Madras High Court · (1916) 31 MLJ 820
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Sept 1916
S. Venkatakrishna Pattar and R. Krishna Pattar Vs R. Venkatakrishna Pattar
Madras High Court · 37 Ind. Cas. 900
Civil Procedure Code, 1908 (CPC) — Section 115, 73
High Courts20 Sept 1916
M.K. Ramaswami Pattar Vs Gopalan Styled Kallampalli Valia Nayar Avergal (dead) and Others
Madras High Court · (1917) 32 MLJ 97
High Courts19 Sept 1916
Vengu Naidu and Others Vs The Deputy Collector of Madura Division
Madras High Court · (1918) 34 MLJ 279
Land Acquisition Act, 1894 — Section 12(2)
High Courts18 Sept 1916
P.M.A. Rm. Muthiah Chettiar and Others Vs A.V.A. Chitambaram Chetti and Another
Madras High Court · (1916) 4 LW 456 : (1916) 31 MLJ 688
High Courts18 Sept 1916
Murali Doss Brijaratna Doss and Others Vs The Official Assignee of Madras
Madras High Court · 43 Ind. Cas. 532 : (1917) 6 LW 663