High Courts01 Nov 1916
Raja Damara Kumara Thimma Nayani Bahadurgaru, Zemindar of Kalahasti and Trustee of the Kalahasti Temple Vs P.R. Ganapathi Iyer, Secretary, Dharmarakshana Sabha and Another
Madras High Court · 48 Ind. Cas. 887
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,897 of 5,226
High Courts01 Nov 1916
Gangadara Mudali Vs Sambasiva Mudali
Madras High Court · (1917) ILR (Mad) 759 : 34 Ind. Cas. 769 : (1917) 33 MLJ 51
Registration Act, 1908 — Section 77
High Courts31 Oct 1916
Putta Kannayya Chetti and Others Vs Rudrabhatla Venkata Narasayya
Madras High Court · (1917) ILR (Mad) 1 : (1917) 5 LW 580 : (1917) 32 MLJ 221
High Courts30 Oct 1916
C. Parthasarathy Chetty Vs Yelchoori Narayana Chetty and Others and K.S. Rajagopalachari and Another
Madras High Court · 37 Ind. Cas. 401 : (1917) 5 LW 161
High Courts30 Oct 1916
Valia Konikkal Edathil Cheria Pangi Achan Vs Valia Konikkal Edathil Unnalachan and Others
Madras High Court · (1917) 32 MLJ 323
Trusts Act, 1882 — Section 34
High Courts27 Oct 1916
Sabjan Sahib Vs M. Abdul Azeez Sahib and Others Khaja BI Vs Sabjan Sahib and Others Khaja BI Vs S. Mahomed Hussain Sahib and Others Khaja Bi Vs S. Mahomed Hussain Sahib and Others Jaitun BI Vs Sabjan Sahib and Others
Madras High Court · 42 Ind. Cas. 684
Judicature Act, 1873 — Section 25Transfer of Property Act, 1882 — Section 130
High Courts26 Oct 1916
P.V. Allapichai Vs Kuppai Pichai Rowther and Others
Madras High Court · (1917) ILR (Mad) 752 : 39 Ind. Cas. 429 : (1917) 32 MLJ 449
High Courts26 Oct 1916
T. Muthuswami Ayyar Vs Kalyani Ammal
Madras High Court · (1917) ILR (Mad) 818 : (1917) 5 LW 334
High Courts24 Oct 1916
In Re: Venkatakrishnayya and Another
Madras High Court · (1917) ILR (Mad) 591 : 39 Ind. Cas. 294 : (1916) 31 MLJ 837
High Courts24 Oct 1916
Chinna Rajamanarru Vs Lingamallu Radhakrishnayya and Another
Madras High Court · (1917) 32 MLJ 400
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Oct 1916
Konduvetty Thakkiyakkal Shaik Aptab Shaha Valiya Thangal Vs Moyan and Others
Madras High Court · 39 Ind. Cas. 371 : (1917) 5 LW 266
High Courts23 Oct 1916
Dodda Sannekappa and Another Vs Sakravva and Others
Madras High Court · 36 Ind. Cas. 831
High Courts20 Oct 1916
In Re: Paruchury Venkatappayya Choudari
Madras High Court · 36 Ind. Cas. 872
Penal Code, 1860 (IPC) — Section 415, 420
High Courts20 Oct 1916
Krishnappa Naidu and Another Vs Alamelu Ammal
Madras High Court · 36 Ind. Cas. 855 : (1917) 5 LW 165
Criminal Procedure Code, 1898 (CrPC) — Section 145Government of India Act, 1915 — Section 107
High Courts19 Oct 1916
Balaswamy Ayyar and Others Vs Venkataswamy Naicken and twenty-seven Ors.
Madras High Court · (1917) ILR (Mad) 745
High Courts19 Oct 1916
Baluswami Iyer and Another Vs Venkitasamy Naicken and Others
Madras High Court · (1917) ILR (Mad) 745 : (1917) 32 MLJ 24
Limitation Act, 1908 — Article 134
High Courts18 Oct 1916
In Re: Mr. Annie Besant
Madras High Court · (1916) ILR (Mad) 1085 : (1917) 5 LW 51 : (1917) 32 MLJ 151
Government of India Act, 1915 — Section 107, 108
High Courts18 Oct 1916
Mrs. Annie Besant Vs The Government of Madras
Madras High Court · (1916) ILR (Mad) 1164 : 37 Ind. Cas. 525
Government of India Act, 1858 — Section 65Press Act, 1910 — Section 17, 22, 3, 4