High Courts20 Dec 1916
Pethu Ayyar Vs Sankaranarayana Pillai and Others
Madras High Court · (1917) ILR (Mad) 955
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Madras High Court judgments
1,04,503 judgments · page 4,894 of 5,226
High Courts20 Dec 1916
Puthur Tarwad Karnavan and Manager Kunhan Alias Thassan Menon and Others Vs Muthiyallur Kumaran Rarichan Alias Raman Alias Muthiyalat Moopil Nair and Another
Madras High Court · 43 Ind. Cas. 379
High Courts20 Dec 1916
Pethu Aiyar Vs M. Sankaranarayana Pillai and Others
Madras High Court · (1917) ILR (Mad) 955 : (1917) 5 LW 519 : (1917) 32 MLJ 374
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts19 Dec 1916
Muthusami Nadan and Another Vs Kalinga Moopan
Madras High Court · (1917) 33 MLJ 78
Charter Act, 1861 — Section 15
High Courts19 Dec 1916Dismissed
Santhappa Sethuran and Eleven Ors. Vs Govindaswamy Kandiyar
Madras High Court · (1916) 12 MAD CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts16 Dec 1916
Sai Sikandar Rowther Vs Ghouse Mohidin Marakayar and Others
Madras High Court · (1917) ILR (Mad) 355 : (1917) 32 MLJ 213
County Courts Act, 1883 — Section 122
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramanian Chettiar
Madras High Court · (1917) ILR (Mad) 1009
High Courts15 Dec 1916
Tirumalaisami Naidu Vs Subramaniam Chettiar
Madras High Court · 45 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93General Clauses Act, 1897 — Section 6(c)
High Courts12 Dec 1916
Public Prosecutor Vs Mantripragada Markondeyulu
Madras High Court · 37 Ind. Cas. 521 : (1917) 5 LW 327
Penal Code, 1860 (IPC) — Section 292
High Courts12 Dec 1916
The Rajah of Cochin Vs Kizhayil Kothanath Kittunni Nair (karnavan) and Others
Madras High Court · (1917) ILR (Mad) 608 : (1917) 5 LW 550 : (1917) 32 MLJ 295
High Courts08 Dec 1916
Nimmala Mahankali, minor by guardian Gorri Gangyya Vs Kallakuri Seetharamiah and Another
Madras High Court · 41 Ind. Cas. 268 : (1917) 32 MLJ 455
Limitation Act, 1963 — Article 181
High Courts06 Dec 1916
A.S. Roderigues Vs N.P.R.M.P.R.M. Ramasami Chettiar and Others
Madras High Court · (1917) ILR (Mad) 783 : (1917) 5 LW 830 : (1917) 32 MLJ 253
Bankruptcy Act, 1883 — Section 48
High Courts06 Dec 1916
A.S. Roderiques Vs N.P.R.M.P.R.M. Ramaswami Chettiar and the Official Receiver of Tinnevelly
Madras High Court · (1917) ILR (Mad) 783
High Courts05 Dec 1916
Syed Hasan Raza Sahib Shamsul Ulama and Others Vs Mir Hasan Ali Sahib
Madras High Court · (1917) ILR (Mad) 741 : (1917) 5 LW 419 : (1917) 33 MLJ 348
High Courts05 Dec 1916
Natesa Pillai and Others Vs Ganapathia Pillai and Others
Madras High Court · (1917) ILR (Mad) 949 : (1917) 5 LW 648 : (1917) 32 MLJ 621
High Courts05 Dec 1916
Kailasam Pillai Vs Nataraja Tambiran and Others
Madras High Court · (1917) 32 MLJ 271
High Courts05 Dec 1916
Karunkara Menon Vs Kutti Krishna Menon (died) by his Legal Representatives Govinda Monon and Others
Madras High Court · 38 Ind. Cas. 666 : (1917) 5 LW 511
High Courts01 Dec 1916
Tuljaram Row Vs Gopala Aiyan and Others
Madras High Court · (1917) 32 MLJ 434
Civil Procedure Code, 1908 (CPC) — Section 11