High Courts27 Mar 1917
Arumugha Mudaliar Vs Krishnasami Naicken
Madras High Court · AIR 1918 Mad 697(2) : 42 Ind. Cas. 498
Civil Procedure Code, 1908 (CPC) — Section 47
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Madras High Court judgments
1,04,503 judgments · page 4,888 of 5,226
High Courts26 Mar 1917
M. Kandaswami Chetty Vs P. Subramania Chetty
Madras High Court · (1918) ILR (Mad) 208 : (1917) 6 LW 140 : (1917) 33 MLJ 448
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Specific Relief Act, 1877 — Section 53
High Courts25 Mar 1917
Sannasi Kudumban Vs Sivasubramania Kone and Others
Madras High Court · (1917) 33 MLJ 366
Criminal Procedure Code, 1898 (CrPC) — Section 200, 344
High Courts22 Mar 1917
Malaiperumal Chettiar and Another Vs Arunaohalla Chettiar, By His Agent Subramania Chettiar
Madras High Court · AIR 1918 Mad 706 : 41 Ind. Cas. 224 : (1917) 6 LW 417
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnanasambanda Pandara Sannadhi and Another Vs P. S. Nallasiva Mudaliar and Others
Madras High Court · 42 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 63
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnana Sammanda Pandara Sannadhi and Another Vs P.S. Nallasiva Mudaliar and Others
Madras High Court · AIR 1918 Mad 464 : (1918) ILR (Mad) 124 : (1917) 6 LW 667 : (1917) 33 MLJ 357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts22 Mar 1917
Florina Marties Vs M.L. Pinto and Another
Madras High Court · AIR 1918 Mad 461 : 42 Ind. Cas. 677 : (1917) 33 MLJ 476
High Courts22 Mar 1917
Aiyasami Aiyar Vs Aiyasami Aiyar
Madras High Court · (1917) 6 LW 241 : (1917) 33 MLJ 545
Penal Code, 1860 (IPC) — Section 199
High Courts22 Mar 1917
Aiyasami Iyer Vs Aiyasami Iyer
Madras High Court · AIR 1918 Mad 627 : 39 Ind. Cas. 1004
High Courts21 Mar 1917
Sunnasi Kudumban Vs Sivasubramania Kone and Others
Madras High Court · AIR 1918 Mad 538 : (1917) ILR (Mad) 1130 : 39 Ind. Cas. 980 : (1917) 5 LW 763
High Courts21 Mar 1917
Sethurama Ayyangar Vs Suppiah Pillai and Another
Madras High Court · (1918) ILR (Mad) 121
Madras Estates Land Act, 1908 — Section 26
High Courts21 Mar 1917
Sethurama Aiyangar Vs Subbiah Pillai and Another
Madras High Court · 42 Ind. Cas. 951 : (1917) 33 MLJ 599
Madras Estates Land Act, 1908 — Section 26
High Courts20 Mar 1917
Theman and Another Vs Kunhi Pathumma and Another
Madras High Court · AIR 1918 Mad 84 : 43 Ind. Cas. 757
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathumma and Another
Madras High Court · (1918) ILR (Mad) 118
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
V. Krishnaiyah Vs C. Gajendra Naidu and Others Sankunni Vs Ikkora Kutti
Madras High Court · AIR 1918 Mad 513 : (1917) ILR (Mad) 1127
High Courts20 Mar 1917
V. Krishnayyah Vs C. Gajendra Naidu and Others
Madras High Court · (1917) ILR (Mad) 1127 : (1917) 6 LW 290 : (1917) 33 MLJ 533
Limitation Act, 1963 — Article 182
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathuma and Another
Madras High Court · (1917) 6 LW 570 : (1918) 34 MLJ 128
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
R.S. Rama Shenoi and Another Vs M.A. Hallagna and Another
Madras High Court · AIR 1918 Mad 274 : (1918) ILR (Mad) 205 : 45 Ind. Cas. 703 : (1918) 34 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts20 Mar 1917
Venkatasubba Sastrial and Others Vs V. Subramania Aitar and Others Venkatasubba Sastrial and Others Vs V. Subramania Aiyar
Madras High Court · AIR 1918 Mad 500 : 42 Ind. Cas. 827