COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,886 of 5,226
P.L.A. Alagappa Chettiar and Others Vs R.M.P. Ch. Muthiah Chettiar
Madras High Court · (1917) 04 MAD CK 0004
Mulla Vittil Seeti Kutti and Others Vs K.M.K. Kunhi Pathumma and Others
Madras High Court · (1917) ILR (Mad) 1040 : 43 Ind. Cas. 31 : (1917) 6 LW 464 : (1917) 33 MLJ 320
Kanniammal Alias Janakiammal, Minor, by next friend G. Sundara Iyer Vs Sanka Krishnamurthy
Madras High Court · 43 Ind. Cas. 25
Gopisetti Narayanaswami Naidu Garu, the Receiver of Nidadavole and Medur Estates, and Another Vs Ghantasala Kotayya and Others
Madras High Court · AIR 1918 Mad 786 : 42 Ind. Cas. 483 : (1917) 6 LW 239
Ponnaloori Ellamandayya Vs Chelakapathi Lakshmayya and Others
Madras High Court · AIR 1918 Mad 455(2) : (1917) 33 MLJ 295
Ponnaloori Ellamandayya Vs Chilakapathi Lakshmayya and Others
Madras High Court · 42 Ind. Cas. 241 : (1917) 6 LW 633
Obla Venkatachalapathi Aiyar and Another Vs Thirugnana Sambanda Pandara and Others
Madras High Court · 42 Ind. Cas. 273 : (1917) 6 LW 637 : (1917) 33 MLJ 297
Eyuni Raghavacharyulu and Others Vs Epuri Govindasari
Madras High Court · (1918) ILR (Mad) 1068
W. Kalmatappa and Others Vs Joish Narayana Bhat and Others
Madras High Court · AIR 1918 Mad 448 : 42 Ind. Cas. 337
Peela Yarakayya and Another Vs Kanumuri Venkata Krishnam-Raju and Others
Madras High Court · AIR 1918 Mad 693(1) : 41 Ind. Cas. 684 : (1917) 6 LW 281
Raja Rajeswara Muthuramalinga Sethupathi Vs Mahalinga Raju and Another
Madras High Court · AIR 1918 Mad 411(2) : 42 Ind. Cas. 502 : (1917) 6 LW 277 : (1917) 33 MLJ 379
Kota Chinna Lakshmiah Vs Nalam Viswanatham
Madras High Court · AIR 1918 Mad 568 : 42 Ind. Cas. 357
C. Iyavoo Chetty trading under the name and style of ripon and Co. Vs Jehanghir M. Holmes, Managing Proprietor of J. Holmes and Co.
Madras High Court · AIR 1918 Mad 578(1) : 41 Ind. Cas. 661 : (1917) 6 LW 287
P.R. Srinivasa Aiyangar Vs M.D. Narayana Aiyangar
Madras High Court · (1917) 6 LW 361 : (1917) 33 MLJ 539
In Re: Venkataranga Josiar
Madras High Court · AIR 1918 Mad 481 : 40 Ind. Cas. 291
Kolandai Velu and Another Vs Rev. J. Dequidt
Madras High Court · 41 Ind. Cas. 664 : (1917) 6 LW 126 : (1917) 33 MLJ 113
The Secretary of State for India in Council Vs Ambalavana Pandara Sannadhi Avergal, Head of Sri Panchakshara Desikar
Madras High Court · AIR 1918 Mad 516 : 42 Ind. Cas. 697 : (1917) 33 MLJ 415
Janaki Ammal Vs Narayanaswami Aiyar
Madras High Court · AIR 1918 Mad 626 : 41 Ind. Cas. 629 : (1917) 33 MLJ 300
Thenal Ammal and Another Vs Sokkammal and Others
Madras High Court · 41 Ind. Cas. 429