High Courts07 Aug 1923
C. Kunhammad and Others Vs Emperor
Madras High Court · 81 Ind. Cas. 60 : (1923) 18 LW 715
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,769 of 5,226
High Courts07 Aug 1923
Pallikuduthan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · (1924) ILR (Mad) 229 : 76 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 193
High Courts07 Aug 1923
Mulimayandi Thevan and Others Vs Emperor
Madras High Court · AIR 1924 Mad 230 : 76 Ind. Cas. 829
Evidence Act, 1872 — Section 24
High Courts07 Aug 1923
Palikudathan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · AIR 1924 Mad 387(1)
Penal Code, 1860 (IPC) — Section 182
High Courts07 Aug 1923
Pallikudathan alias Samudi Goundan Vs Budda Goundan
Madras High Court · (1924) ILR (Mad) 229
High Courts07 Aug 1923
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetti
Madras High Court · 79 Ind. Cas. 340 : (1923) 18 LW 837 : (1923) 45 MLJ 804
Provincial Insolvency Act, 1920 — Section 43
High Courts07 Aug 1923
In Re: Mulimayandi Thevan and Others
Madras High Court · (1923) 18 LW 886 : (1923) 45 MLJ 845
Penal Code, 1860 (IPC) — Section 395
High Courts07 Aug 1923
Pallikudathan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · (1923) 45 MLJ 553
Penal Code, 1860 (IPC) — Section 182, 211
High Courts06 Aug 1923
K. Venkataratnam Vs The Official Receiver
Madras High Court · AIR 1924 Mad 358
Provincial Insolvency Act, 1920 — Section 36
High Courts06 Aug 1923
Rukmani Ammal Vs Muthuswami Reddi
Madras High Court · 92 Ind. Cas. 747
Criminal Procedure Code, 1898 (CrPC) — Section 577Penal Code, 1860 (IPC) — Section 405
High Courts06 Aug 1923
K.P.S. Karuthan Chettiar Vs B.M.M. Raman Chetty
Madras High Court · AIR 1924 Mad 185 : 80 Ind. Cas. 376
Limitation Act, 1908 — Section 5Provincial Insolvency Act, 1920 — Section 78
High Courts06 Aug 1923
K.P.S. Karuthian Chettiar Vs R.M.M. Raman Chetti
Madras High Court · (1923) 18 LW 808 : (1923) 45 MLJ 844
Limitation Act, 1908 — Section 5
High Courts06 Aug 1923
Kolluri Venkataratnam Vs The Official Receiver
Madras High Court · 76 Ind. Cas. 1006 : (1923) 18 LW 610
Provincial Insolvency Act, 1920 — Section 53
High Courts06 Aug 1923
K.P.S. Karuthian Chettiar Vs R.M.M. Raman Chetty
Madras High Court · AIR 1924 Mad 400(1)
Limitation Act, 1908 — Section 5
High Courts02 Aug 1923
In Re: Thaikkottathil Kunhaeen and Others
Madras High Court · 76 Ind. Cas. 644 : (1923) 18 LW 946
Criminal Procedure Code, 1898 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 149
High Courts02 Aug 1923
In Re: Basireddi Narappa
Madras High Court · 76 Ind. Cas. 642 : (1923) 18 LW 606 : (1923) 45 MLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 339
High Courts02 Aug 1923
The Vizagapatam Sugar Development Company Limited and Another Vs T. Muthuramareddi and Others
Madras High Court · AIR 1924 Mad 271 : (1923) ILR (Mad) 919 : 76 Ind. Cas. 886 : (1923) 45 MLJ 528
Transfer of Property Act, 1882 — Section 54
High Courts02 Aug 1923
Basireddi Narappa Vs Emperor
Madras High Court · AIR 1924 Mad 391
Criminal Procedure Code, 1898 (CrPC) — Section 339
High Courts02 Aug 1923
The Vizagapatam Sugar Development Company, Limited and Another Vs T. Muthuramareddi and Others
Madras High Court · (1923) 18 LW 953
Transfer of Property Act, 1882 — Section 54
High Courts02 Aug 1923
In Re: Thaikkottathil Kunheen and Others
Madras High Court · AIR 1924 Mad 338
Railways Act, 1890 — Section 126