High Courts27 Aug 1923
T.R. Tawker and Sons Vs Harsookdoss Choughmull
Madras High Court · AIR 1924 Mad 386 : 76 Ind. Cas. 124 : (1923) 18 LW 647 : (1923) 45 MLJ 611
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,767 of 5,226
High Courts26 Aug 1923
Khaji Mir Majavath Alli Vs Khaji Mir Mujafar Alli and Another
Madras High Court · (1923) 18 LW 887 : (1923) 45 MLJ 791
High Courts23 Aug 1923
Bachula Peda Somadu and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 232
High Courts23 Aug 1923
In Re: Bachala Peda Somudu and Others
Madras High Court · 81 Ind. Cas. 203 : (1923) 18 LW 705
High Courts22 Aug 1923
Arunachala Goundan Vs Swaminatha Aiyar
Madras High Court · AIR 1924 Mad 611 : (1924) 19 LW 27 : (1924) 46 MLJ 240
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Aug 1923
The Official Assignee of Madras Vs N. Subramania Aiyar and Others
Madras High Court · AIR 1924 Mad 286 : (1924) 19 LW 331 : (1924) 46 MLJ 1
Limitation Act, 1963 — Section 19
High Courts21 Aug 1923
Mahammad Shamgoya Rowther Vs Omandu Pillai and Others
Madras High Court · 76 Ind. Cas. 76 : (1923) 18 LW 649
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Aug 1923
Chintalapalli Chinna Dorayya Vs Chintalapalli Venkanna and Others
Madras High Court · 76 Ind. Cas. 502
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts21 Aug 1923
Thirumurthy Chetty Vs Ponnan Chetty
Madras High Court · AIR 1924 Mad 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Aug 1923
Md. Shamsgoya Rowther Vs Omandu Pillai and Others
Madras High Court · AIR 1924 Mad 224
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Aug 1923
Nadapena Appanna and Others Vs Saripilli Venkatasami and Others
Madras High Court · (1924) ILR (Mad) 203 : (1924) 19 LW 37
High Courts21 Aug 1923
Thirumurthy Chetty Vs Ponnan Chetty alias Karuppan Chetty
Madras High Court · 76 Ind. Cas. 843 : (1924) 19 LW 210 : (1924) 46 MLJ 51
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Aug 1923
Lakshmana Iyengar Vs Narayana Iyengar
Madras High Court · AIR 1924 Mad 225
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts21 Aug 1923
Lakshmana Aiyengar Vs Narayana Aiyengar
Madras High Court · 76 Ind. Cas. 786 : (1923) 18 LW 876
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts20 Aug 1923
Anglo-Persian Oil Company Limited Vs P.S. Panchapakesa Aiyar
Madras High Court · AIR 1924 Mad 336 : (1924) ILR (Mad) 164
High Courts20 Aug 1923
Nayakammal Vs S. Munusami Mudaliar
Madras High Court · AIR 1924 Mad 819 : 84 Ind. Cas. 231 : (1924) 20 LW 222
High Courts20 Aug 1923
Anglo-Persian Oil Company, Limited Vs P.S. Panchapakesa Aiyar
Madras High Court · (1923) 45 MLJ 653
Arbitration Act, 1940 — Section 19
High Courts20 Aug 1923
In Re: An Advocate of the High Court
Madras High Court · AIR 1924 Mad 265 : (1923) ILR (Mad) 903 : 76 Ind. Cas. 873 : (1923) 18 LW 823 : (1923) 45 MLJ 639
High Courts18 Aug 1923
B.V. Satyanarayana Varaprasad Rao Vs B.V. Bhashyakarulu Rao
Madras High Court · AIR 1924 Mad 399
Civil Procedure Code, 1908 (CPC) — Section 116