High Courts07 Sept 1923
Ramakka Vs V. Negasam
Madras High Court · (1924) ILR (Mad) 800 : (1925) 48 MLJ 89
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,765 of 5,226
High Courts07 Sept 1923
Ramakka Vs V. Negasam V. Negasam Vs Ramakka
Madras High Court · 92 Ind. Cas. 792
High Courts07 Sept 1923
Burla Appanna and Others Vs Anala Latchayya and Others
Madras High Court · (1924) ILR (Mad) 250 : (1923) 18 LW 849
High Courts07 Sept 1923
In Re: Arumuga Goundan and Others
Madras High Court · 81 Ind. Cas. 312 : (1923) 18 LW 818
High Courts07 Sept 1923
Burla Appanna and Another Vs Anala Latchayya and Others
Madras High Court · AIR 1924 Mad 119 : (1924) ILR (Mad) 250 : 79 Ind. Cas. 372 : (1923) 45 MLJ 735
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 192
High Courts07 Sept 1923
Sreeramulu and Others Vs The King-Emperor
Madras High Court · (1924) ILR (Mad) 61
High Courts07 Sept 1923
E.N.A. Samu Pattar Vs The Official Assignee of the Property of " Appachi Chetty and Sons"
Madras High Court · AIR 1924 Mad 180
Bankruptcy Rules — Rule 117
High Courts06 Sept 1923
In Re: Chinnappa Naidu
Madras High Court · AIR 1924 Mad 478
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts06 Sept 1923
Rangiah Chettiar Vs Annaswamy Alwar Ayyangar
Madras High Court · 79 Ind. Cas. 408 : (1923) 18 LW 836
High Courts06 Sept 1923
Mrs. S.K. Burke Vs T.C.W. Skipp
Madras High Court · AIR 1924 Mad 340 : (1923) 18 LW 718 : (1923) 45 MLJ 754
Penal Code, 1860 (IPC) — Section 500
High Courts06 Sept 1923
V. Govindan Nair and Others Vs Kuttasseri Kunhi Krishnan Nair
Madras High Court · AIR 1924 Mad 227 : (1924) ILR (Mad) 245 : (1923) 18 LW 949 : (1923) 45 MLJ 808
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts06 Sept 1923
Chinnappa Naidu
Madras High Court · 76 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 427
High Courts05 Sept 1923
Loorthia Odayar Vs Gopalasami and Another
Madras High Court · AIR 1924 Mad 450 : 80 Ind. Cas. 147
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Loorthi Odayar Vs Gopalasami Iyer and Another
Madras High Court · (1924) 19 LW 135 : (1924) 46 MLJ 125
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Kasibhotla Venkata Seshamma Vs Kalaga Gunneswara Rao by guardian Devarakonda Surayya
Madras High Court · 79 Ind. Cas. 860 : (1924) 19 LW 113 : (1924) 46 MLJ 129
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)
High Courts05 Sept 1923
Thimmarazu Venkata Kutumba Rao Vs Thimmarazu Venkatappa (of unsound) and Another
Madras High Court · AIR 1924 Mad 483 : (1924) 19 LW 298 : (1924) 46 MLJ 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 3 Rule 1
High Courts04 Sept 1923
Public Prosecutor Vs Mari Mudali and Others
Madras High Court · AIR 1924 Mad 730
Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts04 Sept 1923
The Pubulic Prosecutor Vs Mari Mudali and Others
Madras High Court · 76 Ind. Cas. 653 : (1924) 19 LW 30
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)
High Courts04 Sept 1923
In Re: Ellan and Another
Madras High Court · AIR 1924 Mad 351 : (1923) 45 MLJ 842
High Courts04 Sept 1923
Ellan and Another Vs Emperor
Madras High Court · 76 Ind. Cas. 641
Workmans Breach of Contract Act, 1859 — Section 2