High Courts28 Sept 1923
Vellayan Asari Vs Sivagnanam Asari and Others
Madras High Court · AIR 1925 Mad 49 : 79 Ind. Cas. 917
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,763 of 5,226
High Courts28 Sept 1923
The Secretary to the Board of Revenue (Income Tax) Vs S.R.M.A.R. Ramanathan Chettiar
Madras High Court · 79 Ind. Cas. 608 : (1924) 19 LW 34 : (1924) 46 MLJ 42
Income Tax Act, 1961 — Section 9
High Courts28 Sept 1923
Board of Revenue Vs S.R.M.A.R. Ramanadhan Chettiar
Madras High Court · AIR 1924 Mad 455
Income Tax Act, 1961 — Section 9
High Courts27 Sept 1923
Kona Thimma Reddi Vs The Secretary of State for India in Council
Madras High Court · AIR 1924 Mad 523 : (1924) ILR (Mad) 325 : (1924) 19 LW 59 : (1924) 46 MLJ 60
High Courts27 Sept 1923
Siva Subramania Pillai Vs Rakkumuthu Mooppan and Another
Madras High Court · AIR 1924 Mad 645 : 79 Ind. Cas. 418 : (1924) 19 LW 502
High Courts27 Sept 1923
Kamalammal and Another Vs N. Chockalinga Asari
Madras High Court · 76 Ind. Cas. 840 : (1924) 19 LW 81
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92Madras Estates Land Act, 1908 — Section 124(2)
High Courts27 Sept 1923
Kamulammal and Another Vs N. Chokkalingam Asari
Madras High Court · AIR 1924 Mad 278 : (1923) 45 MLJ 840
Madras Estates Land Act, 1908 — Section 124(2)
High Courts26 Sept 1923
D.N. Strathie Esq., M.A., I.C.S., Commissioner of Income Tax Vs M.S.S. Chidambaram Chettiar and Another
Madras High Court · 79 Ind. Cas. 798
High Courts26 Sept 1923
Jeladi Burrayya Minor by Guardian Hanumayamma and Others Vs Ponduri Ramayya and Others
Madras High Court · AIR 1924 Mad 472 : (1924) ILR (Mad) 449
High Courts26 Sept 1923
Jeladi Burayya and Others Vs Ponduri Ramayya and Another
Madras High Court · (1924) ILR (Mad) 449 : (1924) 19 LW 67 : (1924) 46 MLJ 49
High Courts25 Sept 1923
The Madras Engineering Works Ltd. Vs The Municipal Coucil
Madras High Court · 97 Ind. Cas. 511
High Courts25 Sept 1923
The Secretary, Board of Revenue, Land Revenue and Settlement (Income Tax) Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · AIR 1924 Mad 208 : (1923) 18 LW 776
Income Tax Act, 1961 — Section 51(1)
High Courts25 Sept 1923
The Secretary Board of Revenue, land Revenue and Settlement Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1923) 45 MLJ 707
Income Tax Act, 1961 — Section 51(1)
High Courts23 Sept 1923
Solaimali Thevan Vs Sinnathambi Padayachi
Madras High Court · AIR 1925 Mad 989
High Courts21 Sept 1923
Akula Sudarsana Rao Vs J.A. Christian Pillai and Others
Madras High Court · AIR 1924 Mad 396 : 76 Ind. Cas. 813 : (1923) 45 MLJ 798
Madras Local Boards Act, 1884 — Section 57
High Courts21 Sept 1923
Secretary of State for India and Another Vs Kuppuswami Chetti
Madras High Court · AIR 1924 Mad 521
High Courts21 Sept 1923
The Secretary of State for India in Council and Another Vs Kuppuswami Chetti
Madras High Court · (1924) 46 MLJ 36
High Courts17 Sept 1923
I.P. Aswatappa Vs Ankulu Gadu and Others
Madras High Court · AIR 1924 Mad 603
Transfer of Property Act, 1882 — Section 88
High Courts17 Sept 1923
Itikyala Pedda Aswathappa Vs Ankulugadu and Others
Madras High Court · 78 Ind. Cas. 70 : (1924) 19 LW 290