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Madras High Court judgments

1,04,503 judgments · page 4,762 of 5,226

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High Courts10 Oct 1923

In Re: Kandaswami Goundan

Madras High Court · 76 Ind. Cas. 962 : (1924) 46 MLJ 45

Penal Code, 1860 (IPC) — Section 353
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High Courts08 Oct 1923

In Re: A.N.B. Baluswami Iyer and A.N.B. Narasimha Iyer; Sellamuthu Servai and Rathnaswami Servai of S. Vellaswami Servai and brothers

Madras High Court · AIR 1924 Mad 411 : (1924) ILR (Mad) 87 : (1924) 46 MLJ 86

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High Courts08 Oct 1923

Angavalathammal Vs Janki Ammal and Another

Madras High Court · AIR 1924 Mad 466 : 79 Ind. Cas. 894 : (1924) 19 LW 119

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High Courts08 Oct 1923

In Re: A.N.B. Balusawmy Ayyar and A.N.B. Narasimha Iyer and Sellamuthu Servai and Rathnaswamy Servai of Vellasamy Servai and Brothers

Madras High Court · 80 Ind. Cas. 108 : (1924) 19 LW 86

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High Courts05 Oct 1923

In Re: M.P. Narayana Menon

Madras High Court · AIR 1925 Mad 106

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High Courts05 Oct 1923

Thayuman Pillai Vs Ramaswami Chettiar and Others

Madras High Court · 79 Ind. Cas. 632

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High Courts05 Oct 1923

R.C. Krishnasamy Naidu and Others Vs Chengalraya Naidu and Others

Madras High Court · (1924) ILR (Mad) 171 : (1923) 18 LW 870

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High Courts05 Oct 1923

Agajan Saheb Vs Abdul Majid Khan Saheb

Madras High Court · AIR 1924 Mad 512 : (1924) 19 LW 164

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High Courts05 Oct 1923

R.C. Krishnaswami Naidu and Others Vs R. Chengalroya Naidu and Others

Madras High Court · AIR 1924 Mad 114

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
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High Courts05 Oct 1923

R.C. Krishnaswamy Naidu and Others Vs R. Chengalroya Naidu and Others

Madras High Court · 76 Ind. Cas. 836

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 151Limitation Act, 1963 — Section 5
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High Courts05 Oct 1923

Vedala Venkata Subamma Vs Vedala Venkamma (dead) and Others

Madras High Court · AIR 1924 Mad 308 : (1924) 19 LW 83

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High Courts05 Oct 1923

Vedala Venkata Subbamma Vs Vedala Venkamma (dead) and Others

Madras High Court · (1924) 46 MLJ 52

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High Courts05 Oct 1923

Thayumana Pillai Vs Ramaswami Chettiar and Others

Madras High Court · AIR 1925 Mad 51 : (1924) 19 LW 681

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High Courts05 Oct 1923

R.C. Krishnaswami Naidu and Others Vs P. Chengalroya Naidu and Others

Madras High Court · (1923) 45 MLJ 813

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
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High Courts04 Oct 1923

Vedachari Vs Narasimha Mudali and Others

Madras High Court · AIR 1924 Mad 307 : 76 Ind. Cas. 793 : (1924) 19 LW 28 : (1923) 45 MLJ 825

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High Courts04 Oct 1923

In Re: S. Tirumala Reddi

Madras High Court · AIR 1924 Mad 540 : (1924) ILR (Mad) 396 : (1924) 19 LW 292 : (1924) 46 MLJ 40

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High Courts04 Oct 1923

Sukdevadoss Ramprasad Vs Dewan Bahadur Govindoss Chathurbujadoss and Company

Madras High Court · AIR 1924 Mad 378 : (1923) 18 LW 911

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High Courts03 Oct 1923

Kuppu Ramanatha Aiyar (dead) and Others Vs Thoguluva S. Nagendra Aiyar

Madras High Court · AIR 1924 Mad 223 : 76 Ind. Cas. 805 : (1923) 18 LW 868 : (1923) 45 MLJ 827

Provincial Insolvency Act, 1920 — Section 28(2)
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High Courts02 Oct 1923

Manyam Surayya Vs Surkavalli Venkataratnam

Madras High Court · AIR 1924 Mad 210 : (1924) ILR (Mad) 176 : 79 Ind. Cas. 779 : (1924) 19 LW 20 : (1923) 45 MLJ 822

Limitation Act, 1963 — Article 182
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High Courts02 Oct 1923

Muthiah Goundan and Others Vs Chinna Nallappa Goundan and Another

Madras High Court · 83 Ind. Cas. 702 : (1924) 19 LW 392

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