High Courts15 Oct 1923
Savanna V.A.R. Vellayappa Chettiar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) ILR (Mad) 446
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,761 of 5,226
High Courts15 Oct 1923
Savanna Venka Ana Runa Vellayappa Chettiar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) 19 LW 251 : (1924) 46 MLJ 80
Provincial Insolvency Act, 1920 — Section 80
High Courts14 Oct 1923
Savanna Venka Anaruna Vellayappa Chettiar Vs M.R.M. Ramanathan Chettiar
Madras High Court · 78 Ind. Cas. 1017
Provincial Insolvency Act, 1920 — Section 80
High Courts12 Oct 1923
The Public Prosecutor Vs Kandasami Thevan
Madras High Court · (1927) ILR (Mad) 462 : (1928) 27 LW 184 : (1927) 53 MLJ 597
High Courts12 Oct 1923
Kavali Sanakara Rao Garu Vs Turlapati Ramakrishnayya and Others Patilbanda Venkataramaniah Vs Turalapati Ramakrishnayya and Others
Madras High Court · 78 Ind. Cas. 294 : (1924) 19 LW 450
Provincial Insolvency Act, 1920 — Section 68, 80
High Courts12 Oct 1923
The Official Assignee of Madras Vs N. Rajabadhar Pillai by Guardian P. Doraikannu Pillai
Madras High Court · 78 Ind. Cas. 536 : (1924) 19 LW 597
High Courts12 Oct 1923
The Commissioner of Income Tax Vs M. Ar. Ar. Arunachalam Chettiar
Madras High Court · (1924) ILR (Mad) 660 : (1924) 19 LW 125 : (1924) 46 MLJ 68
Income Tax Act, 1961 — Section 101
High Courts12 Oct 1923
The Official Assignee of Madras Vs N. Rajabadar Pillai and Others
Madras High Court · AIR 1924 Mad 458 : (1924) 46 MLJ 145
High Courts12 Oct 1923
Kavali Sankara Rao Garu Vs Turlapati Ramakrishnayya and Others
Madras High Court · AIR 1924 Mad 461 : (1924) 46 MLJ 184
Provincial Insolvency Act, 1920 — Section 68
High Courts12 Oct 1923
Chettiyotan Kannan Kutty and Another Vs Elaya Veettil Velu alias Elaya Chettiar Uralan and Manager of Kabbacheri Devaswam
Madras High Court · (1924) 19 LW 115 : (1924) 46 MLJ 122
High Courts11 Oct 1923
Mautina Ramachandra Raju and Another Vs Sri Rajah Mautipragada Bujanga Bahadur, Zamindar Garu
Madras High Court · 79 Ind. Cas. 635 : (1924) 19 LW 69
High Courts11 Oct 1923
M. Ramachandra Raju and Another Vs M.P. Bhujanga Row
Madras High Court · AIR 1924 Mad 473
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · 78 Ind. Cas. 857
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
V.N.P. Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · (1924) 19 LW 193 : (1924) 46 MLJ 242
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
Mantina Ramachanda Raju and Another Vs Sri Raja Mantripragoda Bhujanga Rao Bahadur Zamindar Garu
Madras High Court · (1924) 46 MLJ 46
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkataswamy Koundan and Another
Madras High Court · AIR 1924 Mad 830
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Oct 1923
Pir Pacha Saheb and Another Vs Mohammad Ruhimuddin Sahib and Others
Madras High Court · AIR 1924 Mad 491 : (1924) 19 LW 174 : (1924) 46 MLJ 245
High Courts10 Oct 1923
R.D.K. Venkatalingama Nayanim Vs M.A.R.N. Arunachellam Chettiar
Madras High Court · AIR 1924 Mad 511 : (1924) 19 LW 132
Tamil Nadu Impartible Estates Act, 1904 — Section 4